High Courts26 Aug 1925
Jogendra Nath Maiti and Others Vs Bhagabat Das and Others
Calcutta High Court · AIR 1926 Cal 378
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 7 of 34
High Courts21 Aug 1925
Hari Charan Das Vs Emperor
Calcutta High Court · AIR 1926 Cal 728
Penal Code, 1860 (IPC) — Section 147
High Courts21 Aug 1925
Khetra Mohan das and Others Vs Bhairab Chandra Das and Others
Calcutta High Court · AIR 1927 Cal 229
Evidence Act, 1872 — Section 90
High Courts20 Aug 1925
In Re: West Laikdih Coal Co. Ltd.
Calcutta High Court · AIR 1926 Cal 781 : 96 Ind. Cas. 36
High Courts20 Aug 1925
Ramlal Murlidhar Vs Jogendra Krishna Ray
Calcutta High Court · AIR 1926 Cal 318(1)
Contract Act, 1872 — Section 62
High Courts20 Aug 1925
Amir Ali Vs Harise Chandra Das
Calcutta High Court · AIR 1926 Cal 664 : 95 Ind. Cas. 257
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts19 Aug 1925
Fazalar Rahaman and Others Vs Abdul Samad and Others
Calcutta High Court · AIR 1926 Cal 981
High Courts19 Aug 1925
Khorshedennessa Khatoon and Mahammad Bazlar Rahaman Chowdhury Vs Hakikannessa Banoo
Calcutta High Court · AIR 1926 Cal 845 : 94 Ind. Cas. 228
High Courts19 Aug 1925
Raj Rajeswari Bigraha Beni Madhab Mukhopadhya and Another Vs Sarbananda Barman and Others
Calcutta High Court · AIR 1926 Cal 698 : 95 Ind. Cas. 130
Bengal Tenancy Act, 1885 — Section 29Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Aug 1925
Fazalar Rahman and Others Vs Abdul Samad and Others
Calcutta High Court · 92 Ind. Cas. 960
Limitation Act, 1963 — Article 181
High Courts18 Aug 1925
Ranjit Chandra Talukdar and Others Vs Bissay Ram Mandal and Others
Calcutta High Court · AIR 1926 Cal 1018 : 94 Ind. Cas. 115
High Courts18 Aug 1925
Ray Satindra Nath Choudhury Vs Ray Jatindra Nath Choudhury and Others
Calcutta High Court · AIR 1927 Cal 425 : 101 Ind. Cas. 530
Contract Act, 1872 — Section 38
High Courts18 Aug 1925
The Official Trustee of Bengal and as such Trustee to the Estate of the Late Manik Lal Seal Vs Adhar Bera and Others
Calcutta High Court · 94 Ind. Cas. 30
High Courts18 Aug 1925
Amantulla Mia and Another Vs Chhattoo Ram Muchi and Another
Calcutta High Court · AIR 1926 Cal 817
Oaths Act, 1873 — Section 12
High Courts18 Aug 1925
Barada Prosad Roy Chowdhury and Others Vs Tarak Nath Mandal and on his death his heir and legal representative Bhaba Sindhu Mandel
Calcutta High Court · 94 Ind. Cas. 147
Bengal Tenancy Act, 1885 — Section 13
High Courts18 Aug 1925
Midnapur Zemindary Company Limited of Kuthi Shikapur Vs Dayardra Nath Bhowmik and Others
Calcutta High Court · 96 Ind. Cas. 433
High Courts18 Aug 1925
Sreeput Singh Dugar Vs Ram Sarup Surjiya Prosad and Others Debendra Nath Das Vs Hari Ram Goenka and Others
Calcutta High Court · AIR 1926 Cal 982 : 95 Ind. Cas. 463
Provincial Insolvency Act, 1920 — Section 33
High Courts17 Aug 1925
Kusum Kumari Lodh and Others Vs Kutiswar Barai and Others
Calcutta High Court · AIR 1926 Cal 829
High Courts17 Aug 1925
Ramnath Karmakar Vs Hiralal Shaha and Others
Calcutta High Court · AIR 1926 Cal 755
High Courts17 Aug 1925
Hiralal Shaha and Another and Mukunda Muraridutta and Another Vs Ramanath Karmakar
Calcutta High Court · 93 Ind. Cas. 647