High Courts24 Nov 1925
Abdul Halim Abul Hossain Khan Ghuznavi and Others Vs Hemendra Kumar Ray Chaudhury and Others
Calcutta High Court · 96 Ind. Cas. 686
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 5 of 34
High Courts24 Nov 1925
Mahomed Rafique Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 537
Bengal Excise Act, 1909 — Section 46Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts24 Nov 1925
Ajimtulla Saha Vs Jadavnath Chakrabutty and Others
Calcutta High Court · AIR 1926 Cal 685
High Courts23 Nov 1925
Bamapada Sarkar Vs Sreemutty Sakuntala Dassi and Others
Calcutta High Court · 96 Ind. Cas. 689
Bengal Tenancy Act, 1885 — Section 148A
High Courts20 Nov 1925
R.M. Watson Vs F.E. Watson and Another
Calcutta High Court · AIR 1926 Cal 703 : 94 Ind. Cas. 528
High Courts20 Nov 1925Dismissed
Hajee Tyeb Ali Mullick Vs Purna Chandra Pal and Others
Calcutta High Court · (1925) 11 CAL CK 0025
High Courts20 Nov 1925
Roshan Bepari and Another Vs Collector of Dacca
Calcutta High Court · AIR 1926 Cal 816
High Courts20 Nov 1925
Rajani Kanta Dey Vs Khatir Mahomed
Calcutta High Court · AIR 1926 Cal 897 : 94 Ind. Cas. 393
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 Nov 1925
Hazi Roshan Bepari and Another Vs The Collector of Dacca
Calcutta High Court · 94 Ind. Cas. 330
High Courts20 Nov 1925
Rajani Kanta Das Gupta and Others Vs Abani Kanta Das Gupta and Suresh Chandra Das Gupta and Others
Calcutta High Court · AIR 1926 Cal 850 : 94 Ind. Cas. 33
Transfer of Property Act, 1882 — Section 53
High Courts20 Nov 1925
Mahammad Ismail Mia and Others Vs Suresh Chandra Saha Chowdhury and Others
Calcutta High Court · AIR 1926 Cal 946 : 96 Ind. Cas. 616
High Courts19 Nov 1925
(Hajee) Tyeb Ali Mullick Vs Purna Chandra Pal and Others
Calcutta High Court · AIR 1926 Cal 618
High Courts18 Nov 1925
Syed Abu Mahomed Barkat Ali Shah Vs Saraswati Dasi and Others
Calcutta High Court · AIR 1926 Cal 1068 : 97 Ind. Cas. 194
High Courts18 Nov 1925
Narendra Nath Das Vs Haran Chandra Ghose
Calcutta High Court · AIR 1926 Cal 730 : 94 Ind. Cas. 177
High Courts18 Nov 1925
Mitsui Bussan Kaisha, Ltd. Vs Hogarth Shipping Co. Ltd.
Calcutta High Court · AIR 1926 Cal 722 : 94 Ind. Cas. 182
Arbitration Act, 1899 — Section 19
High Courts18 Nov 1925
Gopiram Bhotica Vs Bisseswar Dutt
Calcutta High Court · AIR 1926 Cal 546 : 93 Ind. Cas. 81
Registration Act, 1908 — Section 49
High Courts18 Nov 1925
His Highness Maharaja Birendra Kishore Manikya Bahadur Vs Jahiruddin and Others
Calcutta High Court · 94 Ind. Cas. 26
Bengal Tenancy Act, 1885 — Section 105, 50
High Courts17 Nov 1925
Majid Mia Vs Munshi Mia
Calcutta High Court · AIR 1926 Cal 860 : 94 Ind. Cas. 255
High Courts17 Nov 1925
Ram Sakhi Debya Chowdhurani and Others Vs Radha Nath De and Others
Calcutta High Court · AIR 1926 Cal 827
High Courts17 Nov 1925Dismissed
Vernon Milward Bason Vs A.H. Skone and another
Calcutta High Court · (1925) 11 CAL CK 0019