High Courts21 Jul 1925
Umasasi Debi Vs Akrur Chandra Mazumdar and Others
Calcutta High Court · AIR 1926 Cal 542 : 92 Ind. Cas. 984
Civil Procedure Code, 1908 (CPC) — Section 66
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 10 of 34
High Courts21 Jul 1925
Biraj Boyed and Others Vs Raja Bejoy Sinha Dudhuria
Calcutta High Court · 91 Ind. Cas. 768
High Courts21 Jul 1925
Aswap Alibepari Vs Dula Mia
Calcutta High Court · AIR 1926 Cal 580 : 92 Ind. Cas. 843
Bengal Tenancy Act, 1885 — Section 182
High Courts21 Jul 1925
Emperor Vs Yakub and Others
Calcutta High Court · AIR 1926 Cal 1034
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts21 Jul 1925
Sremati Kusum Kamini Debi and Others Vs Hara Sundar Majumdar and Others
Calcutta High Court · AIR 1926 Cal 1195 : 97 Ind. Cas. 885
High Courts21 Jul 1925
Bijraj Boyed and Others Vs Raja Bijoy Sinha Dudhoria
Calcutta High Court · AIR 1926 Cal 297
Limitation Act, 1963 — Article 97
High Courts20 Jul 1925
Emperor Vs Miajan and Others
Calcutta High Court · AIR 1926 Cal 585 : 95 Ind. Cas. 61
Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts20 Jul 1925
Harihar Roy Vs Sarat Chandra Basu Chowdhuri
Calcutta High Court · AIR 1926 Cal 661 : 91 Ind. Cas. 734
Bengal Tenancy Act, 1885 — Section 30(b), 39, 50
High Courts20 Jul 1925
Sarada Prosad Roy Vs Krishna Dome and Another
Calcutta High Court · 91 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts20 Jul 1925
Ananda Priya Baishnavi Vs Bijoy Krishna Ray
Calcutta High Court · AIR 1926 Cal 643 : 91 Ind. Cas. 705
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1)Evidence Act, 1872 — Section 92
High Courts20 Jul 1925
Ramkumar Sewchand Roy Vs Nanuram Poddar
Calcutta High Court · AIR 1926 Cal 510 : 94 Ind. Cas. 657
Limitation Act, 1908 — Section 20
High Courts17 Jul 1925
Birendra Nath Chatterjee Vs Umananda Mukherjee
Calcutta High Court · 91 Ind. Cas. 998
High Courts17 Jul 1925
Gopal Chandra Das and Another Vs Kumar Satya Bhanu Ghoshal and Others
Calcutta High Court · 92 Ind. Cas. 963
High Courts17 Jul 1925
Prasanna Kumar Ray Vs Arun Chandra Singha
Calcutta High Court · AIR 1925 Cal 656
Bengal Tenancy Act, 1885 — Section 105
High Courts17 Jul 1925
Gopal Chandra Das and Another Vs Satya Bhanu Ghoshal and Others
Calcutta High Court · AIR 1926 Cal 634
High Courts15 Jul 1925
Abdul Gani Bhuya Vs Emperor
Calcutta High Court · AIR 1926 Cal 235 : 90 Ind. Cas. 537
Criminal Procedure Code, 1898 (CrPC) — Section 219, 288, 307, 374Penal Code, 1860 (IPC) — Section 323, 324, 325
High Courts15 Jul 1925
Kamini Kumar Roy and Another Vs Rajendra Nath Roy and Another
Calcutta High Court · AIR 1926 Cal 233 : 90 Ind. Cas. 432
High Courts14 Jul 1925
Indian Vacuum Brake Co., Ltd. Vs E.S. Luard
Calcutta High Court · AIR 1926 Cal 152 : 92 Ind. Cas. 1008
Patents and Designs Act, 1911 — Section 26
High Courts14 Jul 1925
Adhar Chandra Mondal Executor to the Estate of Late Jatadhari Patra Vs Sheikh Abdul Rahaman alias Sheikh Abdul Rahim Mondal and Others
Calcutta High Court · AIR 1926 Cal 764 : 91 Ind. Cas. 656
Bengal Tenancy Act, 1885 — Section 15, 16