High Courts23 Jun 1925
Nripati Nath Bhattacharjee Vs Jatindra Kumar Das
Calcutta High Court · AIR 1926 Cal 577 : 91 Ind. Cas. 407
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 14 of 34
High Courts23 Jun 1925
Bengal Nagpur Railway Company Ltd. Vs Co-operative Hindusthan Bank Ltd.
Calcutta High Court · AIR 1926 Cal 1089 : 97 Ind. Cas. 606
High Courts23 Jun 1925
Sreemati Chowdhury Maheswari Dei Vs Gaurhari Maity
Calcutta High Court · AIR 1926 Cal 767 : 91 Ind. Cas. 380
Letters Patent Act, 1865 — Clause 15
High Courts22 Jun 1925
Sheikh Moharamdi Vs Sheikh Asmat and Sheikh Rahamat
Calcutta High Court · 91 Ind. Cas. 493
High Courts22 Jun 1925
Ahmad Ali and Another Vs Malhiul Alam Choudhury
Calcutta High Court · 91 Ind. Cas. 474
Transfer of Property Act, 1882 — Section 6(e)
High Courts22 Jun 1925
Mahendra Nath Bhunia and Others Vs Ashutosh Pradhan and Others
Calcutta High Court · AIR 1926 Cal 545 : 91 Ind. Cas. 478
Bengal Tenancy Act, 1885 — Article 6Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts22 Jun 1925
Baikuntha Nath Kar and Another Vs Adhar Chandra Pain
Calcutta High Court · AIR 1926 Cal 653 : 92 Ind. Cas. 727
High Courts19 Jun 1925
Bimala Prosad Mukerji Vs Lal Moni Devi and Others
Calcutta High Court · 91 Ind. Cas. 862
High Courts19 Jun 1925
Hamid Ali Bepari Vs Emperor
Calcutta High Court · AIR 1926 Cal 149 : (1925) ILR (Cal) 1015
Penal Code, 1860 (IPC) — Section 24, 379
High Courts19 Jun 1925
Hira Lal Banerjee and Others Vs Surendra Nath Sarbanga and Others
Calcutta High Court · AIR 1926 Cal 504 : 91 Ind. Cas. 488
Court Fees Act, 1870 — Section 7(xi)
High Courts19 Jun 1925
Satya Neranjun Shaw and Another Vs The Karnani Industrial Bank, Ltd.
Calcutta High Court · AIR 1926 Cal 708
High Courts18 Jun 1925
Ram Chandra Gope Vs Srimati Parameswari Gopini and Others
Calcutta High Court · 91 Ind. Cas. 358
High Courts18 Jun 1925
Benoy Krishna Gain and Another Vs Fanindra Nath Roy Choudhuri and Others
Calcutta High Court · AIR 1927 Cal 100
High Courts17 Jun 1925
Gulam Husain Pradhania Vs K. S. Bonnerjee
Calcutta High Court · AIR 1926 Cal 1169 : 95 Ind. Cas. 525
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts17 Jun 1925
Mamin Khan and Others Vs Moizuddin Khan and Others
Calcutta High Court · AIR 1926 Cal 647 : 91 Ind. Cas. 348
High Courts17 Jun 1925
Kirtibash Dubey Vs The Indian Iron and Steel Company Ltd.
Calcutta High Court · AIR 1926 Cal 536 : 91 Ind. Cas. 480
Bengal Tenancy Act, 1885 — Section 116, 76
High Courts17 Jun 1925
Baldeodas Lohea Vs Shubchurndas Goenka and Others
Calcutta High Court · AIR 1926 Cal 327
High Courts16 Jun 1925
Jnan Chandra Dhupi and Others Vs Ray Satish Chandra Chaudhury Bahadur and Others
Calcutta High Court · AIR 1926 Cal 645 : 91 Ind. Cas. 451