High Courts27 May 1925
Jasoda Sundari (alias Pravabati) Choudurani Vs Lal Mohan Basu and Others
Calcutta High Court · AIR 1926 Cal 361
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 18 of 34
High Courts26 May 1925
Mohammed Usman Vs Abdul Rahaman and Others
Calcutta High Court · 90 Ind. Cas. 100
High Courts26 May 1925
Mohammad Usman Vs Abdul Rahaman and Others
Calcutta High Court · AIR 1925 Cal 1151
High Courts26 May 1925
Chandi Charan Mitra Vs Ashutosh Lahiri
Calcutta High Court · 94 Ind. Cas. 684
Transfer of Property Act, 1882 — Section 106
High Courts25 May 1925
Harisingh Santokchand Vs Commissioner of Income Tax
Calcutta High Court · (1925) 05 CAL CK 0052
High Courts25 May 1925
Mohesh Chandra Deb Nath Vs Mathura Chandra Deb Nath and Others
Calcutta High Court · AIR 1928 Cal 360
High Courts25 May 1925
Gobinda Chandra Chakravarti and Another Vs Prakash Nath and Others
Calcutta High Court · AIR 1926 Cal 555 : 91 Ind. Cas. 677
Landlord and Tenant Procedure Act, 1869 — Section 27Specific Relief Act, 1877 — Section 9
High Courts22 May 1925
Vernon Milward Bason Vs Anne Helen Skone and Another
Calcutta High Court · AIR 1925 Cal 945 : 94 Ind. Cas. 532
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37(1)
High Courts20 May 1925
Mahabunnessa Bibi and Others Vs Secretary of State
Calcutta High Court · AIR 1926 Cal 1064
Limitation Act, 1963 — Article 149
High Courts20 May 1925
Ram Gopal Goenka Vs Corporation of Calcutta
Calcutta High Court · AIR 1925 Cal 1251 : (1925) ILR (Cal) 962 : 90 Ind. Cas. 317
Calcutta Municipal Act, 1923 — Section 364
High Courts19 May 1925
Banshibadan Mandal Vs Chhaunat Bibi alias Chhannu Bibi and Others
Calcutta High Court · 90 Ind. Cas. 228
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 43 Rule 1(j)
High Courts19 May 1925
Basanta Kumar Singha and Another Vs Nabin Chandra Shaha and Others
Calcutta High Court · AIR 1926 Cal 789 : 96 Ind. Cas. 594
High Courts19 May 1925
Banshibadan Mandal Vs Chhaunat Bibi and Others
Calcutta High Court · AIR 1926 Cal 400
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(j)
High Courts18 May 1925
Hogarth Shipping Co. Ltd. Vs Mitsui Bussan Kaisha Ltd.
Calcutta High Court · AIR 1925 Cal 922
Arbitration Act, 1940 — Section 19
High Courts18 May 1925
Purusottam Mahesri and Others Vs Panchanan Mazumdar and Others
Calcutta High Court · 90 Ind. Cas. 805
Bengal Tenancy Act, 1885 — Section 182Transfer of Property Act, 1882 — Section 111
High Courts18 May 1925Dismissed
Prosonna Kumar De and Others Vs Ananda Chandra Bhattacharjee and Others
Calcutta High Court · (1925) 05 CAL CK 0004
High Courts18 May 1925
Karunamoy Sinha Vs Tinkari Ghose
Calcutta High Court · AIR 1926 Cal 511 : 91 Ind. Cas. 683
High Courts15 May 1925
Dwijendra Nath Mullick and Another Vs Gopiram Govindaram
Calcutta High Court · 89 Ind. Cas. 200
Contract Act, 1872 — Section 23
High Courts15 May 1925
Dwijendra Nath Mullick and Another Vs Gopiram Gobindram
Calcutta High Court · AIR 1926 Cal 59
Contract Act, 1872 — Section 23
High Courts15 May 1925
Karimannessa Bibi Vs Hamedulla Alias Raja and Others
Calcutta High Court · 90 Ind. Cas. 218