High Courts27 Mar 1925
Sreelal Mangtulal Vs The Lister Antiseptic Dressing Co., Ltd.
Calcutta High Court · (1925) ILR (Cal) 802
Companies Act, 1956 — Section 89
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 24 of 34
High Courts26 Mar 1925
Gouri Prasad Dey Vs Chartered Bank of India
Calcutta High Court · AIR 1925 Cal 884
Criminal Procedure Code, 1898 (CrPC) — Section 59
High Courts26 Mar 1925
Kanchan Molla and Another Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 1015
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 380, 457
High Courts26 Mar 1925
Indra Narayan Ghose and Another Vs Tarini Prosad Guin
Calcutta High Court · AIR 1926 Cal 165 : 90 Ind. Cas. 746
Bengal Tenancy Act, 1885 — Section 167
High Courts26 Mar 1925
Sudhanya Kumar Dass Vs Saik Ismail
Calcutta High Court · AIR 1925 Cal 956 : 90 Ind. Cas. 844
Bengal Tenancy Act, 1885 — Section 26
High Courts26 Mar 1925
Gouri Prosad Dey Vs Chartered Bank of India, Australia and China
Calcutta High Court · (1925) ILR (Cal) 615
Criminal Procedure Code, 1898 (CrPC) — Section 54, 59
High Courts26 Mar 1925
Rabindra Nath Dutt Vs Abdul Ahad and Co.
Calcutta High Court · (1925) ILR (Cal) 954
Limitation Act, 1963 — Article 5
High Courts26 Mar 1925
Robindra Nath Dutt Vs Abdul Ahad and Co.
Calcutta High Court · 88 Ind. Cas. 400
Limitation Act, 1963 — Article 5
High Courts26 Mar 1925
Year Mamud Mondal Vs Paomocha Sarkar and Others
Calcutta High Court · AIR 1925 Cal 1225
Specific Relief Act, 1877 — Section 9
High Courts26 Mar 1925
Upendra Nath Jana and Another Vs S.M. Shibadasi Debi
Calcutta High Court · AIR 1925 Cal 1053
High Courts26 Mar 1925
Durlav Mondal and Others Vs Hem Chandra Mukerjee and Another
Calcutta High Court · 89 Ind. Cas. 177
Bengal Tenancy Act, 1885 — Section 50
High Courts25 Mar 1925
Munshi Fazle Ahmed Vs Rajendra Nath Roy Choudhuri and Others
Calcutta High Court · 90 Ind. Cas. 795
High Courts25 Mar 1925
Hazarimull Hiralal Vs Sadasukh Parrack and Co.
Calcutta High Court · AIR 1925 Cal 750
High Courts25 Mar 1925
Fazle Ahmed Vs Rajendra Nath Roy Choudhuri and Others
Calcutta High Court · AIR 1926 Cal 339
High Courts24 Mar 1925
Purna Chandra Singha and Others Vs Radhika Mohan Deb and Others
Calcutta High Court · AIR 1926 Cal 370
Evidence Act, 1872 — Section 90
High Courts24 Mar 1925
Nesaraddin Mandal Vs Anath Nath Choudhury
Calcutta High Court · (1925) ILR (Cal) 943
Bengal Village Self-Government Act, 1919 — Section 51Civil Procedure Code, 1908 (CPC) — Section 9
High Courts24 Mar 1925
Mahammad Moyenuddin Basunia and Others Vs Baharuddin Choudhuri and Another
Calcutta High Court · AIR 1926 Cal 113 : 90 Ind. Cas. 557
Bengal Tenancy Act, 1885 — Section 30, 50
High Courts24 Mar 1925
Nityaranjan Mandal and Others Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 806
High Courts24 Mar 1925
Nasaruddin Mandal Vs Anath Nath Chowdhury and Another
Calcutta High Court · AIR 1926 Cal 279 : 90 Ind. Cas. 700
Bengal Village Self-Government Act, 1919 — Section 101(2)(e), 51, 8Civil Procedure Code, 1908 (CPC) — Section 9
High Courts24 Mar 1925
Purna Chandra Singha and Others Vs Radhika Mohan Dey and Others and Sheikh Sadak Mridha and Others
Calcutta High Court · 90 Ind. Cas. 722
Evidence Act, 1872 — Section 90