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Judgment
1 paragraphs · 75 words
3.
The Sheriff of Calcutta to make over to the Registrar the said G. P. notes and the Registrar to sell the same and the sale proceeds to be placed to the credit of this suit, and but of the sale proceeds the applicant''s claim in this suit be paid first, and if any balance is left the same to be placed to the credit of Suit No. 2985 of 1923 and paid to Surendra.