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Calcutta High Court judgments, 1925

670 judgments · page 27 of 34

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High Courts13 Mar 1925

Ashraf Ali and Others Vs Arman Khan

Calcutta High Court · AIR 1926 Cal 162 : 90 Ind. Cas. 893

Bengal Tenancy Act, 1885 — Section 178, 48
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High Courts13 Mar 1925

Emperor Vs Jafar Raki

Calcutta High Court · 89 Ind. Cas. 976

Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(2), 355, 360
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High Courts13 Mar 1925

Tiloke Chand Surana and Another Vs J.B. Beattie and Co.

Calcutta High Court · AIR 1926 Cal 204 : 94 Ind. Cas. 538

Transfer of Property Act, 1882 — Section 50
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High Courts12 Mar 1925

Jatindra Nath Roy Chowdhury Vs Narayan Das Khettry

Calcutta High Court · (1925) ILR (Cal) 862

Land Acquisition Act, 1894 — Section 3(a)Transfer of Property Act, 1882 — Section 108(h)
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High Courts12 Mar 1925

Rai Harendra Nath Chaudhury Vs Sona Gazi and Others

Calcutta High Court · AIR 1926 Cal 259 : 90 Ind. Cas. 504

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
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High Courts12 Mar 1925

Nani Bala Sen Vs Auckland Jute Co. Ltd.

Calcutta High Court · AIR 1925 Cal 893

Fatal Accidents Act, 1855 — Section 1
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High Courts12 Mar 1925

Manik Vs King Emperor

Calcutta High Court · AIR 1925 Cal 933

Criminal Procedure Code, 1898 (CrPC) — Section 360
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High Courts12 Mar 1925

Choyenuddin Pramanik and Another Vs Emperor

Calcutta High Court · AIR 1928 Cal 271a

Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 109, 211, 211
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High Courts12 Mar 1925

Badiar Rahaman Vs Sarada Kanta Datta and Others

Calcutta High Court · AIR 1925 Cal 1103

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
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High Courts12 Mar 1925

Jatindra Nath Roy Chowdhury and Others Vs Narayan Das Khetry

Calcutta High Court · AIR 1926 Cal 97 : 90 Ind. Cas. 901

Bengal Land Revenue Sales Act, 1859 — Section 37
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High Courts12 Mar 1925

Nani Bala Sen Vs Auckland Jute Co., Ltd.

Calcutta High Court · (1925) ILR (Cal) 602

Fatal Accidents Act, 1855 — Section 1
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High Courts11 Mar 1925

Hon''ble Maharaja Sir Manindra Chandra Nandi Bahadur Vs Bhagabati Devi Chowdhurani and Others

Calcutta High Court · 90 Ind. Cas. 986

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 33, Order 41 Rule 4
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High Courts11 Mar 1925

Panchanon Sarkar and Others Vs Basanta Kumari Dasi and Others

Calcutta High Court · AIR 1925 Cal 1230

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High Courts11 Mar 1925

Manindra Chandra Nandi Vs Bhagabati Devi Chowdurani and Others

Calcutta High Court · AIR 1926 Cal 335

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
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High Courts09 Mar 1925

Agent, Bengal Nagpur Ry. Vs Behari Lal Dutt

Calcutta High Court · AIR 1925 Cal 716 : 90 Ind. Cas. 426

Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 23Railways Act, 1890 — Section 75, 77
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High Courts09 Mar 1925

Agent, Bengal Nagpur Railway Vs Behari Lal Dutt

Calcutta High Court · (1925) ILR (Cal) 783

Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 13Limitation Act, 1963 — Section 22
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High Courts06 Mar 1925

Hari Mohan Ghose Vs Sourendra Nath Mitter and Others

Calcutta High Court · AIR 1925 Cal 1153

Bills of Exchange Act, 1882 — Section 23Negotiable Instruments Act, 1881 (NI) — Section 26, 27
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High Courts06 Mar 1925

Surendra Narain Deo Vs Nityendra Narain and Others

Calcutta High Court · AIR 1926 Cal 173

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High Courts06 Mar 1925

Kumar Surendra Narain Deb Vs Prince Victor Nityendra Narain and Others

Calcutta High Court · 90 Ind. Cas. 267

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
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High Courts06 Mar 1925

Abhoya Pada Trivedi and Another Vs Ram Kinkar Trivedi and Others

Calcutta High Court · AIR 1926 Cal 228 : 89 Ind. Cas. 770

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