High Courts16 Dec 1925Dismissed
Abinash Ch. Chowdhury Vs Tarini Charan Chowdhury and Others
Calcutta High Court · (1925) 12 CAL CK 0048
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 2 of 34
High Courts16 Dec 1925
Debendra Nath Haldar Vs Prosonna Kumar Haldar and Others
Calcutta High Court · 95 Ind. Cas. 47
Contract Act, 1872 — Section 69
High Courts16 Dec 1925
G. C. Moses Vs A. C. Oakeshoit
Calcutta High Court · 95 Ind. Cas. 522
Presidency Towns Insolvency Act, 1909 — Section 39(2)(j)
High Courts15 Dec 1925
Sadananda Mandal and Another Vs Kumar Jyotishkanta Ray and Others
Calcutta High Court · 95 Ind. Cas. 101
High Courts15 Dec 1925
Surendra Nath Singha Vs Janaki Nath Ghose
Calcutta High Court · 96 Ind. Cas. 527
High Courts15 Dec 1925
Barada Chandra Dhar Vs Assam Bengal Ry.
Calcutta High Court · AIR 1926 Cal 983
Railways Act, 1890 — Section 72
High Courts15 Dec 1925
Dost Mahamud Mulla and Others Vs Majed Ali Nasker and Others
Calcutta High Court · 95 Ind. Cas. 146
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101
High Courts15 Dec 1925
Parbati Charan Mukherjee and Others Vs Amarendra Nath Bhattacharjee and Others
Calcutta High Court · AIR 1926 Cal 831 : 96 Ind. Cas. 97
High Courts15 Dec 1925
Jadu Nath Singha Vs Krishna Rangini Dassya
Calcutta High Court · AIR 1926 Cal 879 : 94 Ind. Cas. 44
High Courts15 Dec 1925
Rajmohini Dasi Vs Nagendra Kumar Talpatra and Others
Calcutta High Court · AIR 1926 Cal 887 : 94 Ind. Cas. 310
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts15 Dec 1925
Ashwini Coomar Banerjee Vs Ram Gopal Mukherjee and Others
Calcutta High Court · AIR 1926 Cal 975 : 95 Ind. Cas. 179
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34, Order 43 Rule 1(i)
High Courts14 Dec 1925
Gosto Behary Gorai and Others Vs Hari Hara Ram Mondal
Calcutta High Court · 95 Ind. Cas. 199
High Courts14 Dec 1925
S. G. P. Singh Vs Probodh Kumar Das
Calcutta High Court · AIR 1926 Cal 681 : 95 Ind. Cas. 289
High Courts14 Dec 1925
Bhuban Mohan Basak and Others Vs The Chairman of the Municipal Commissioners of the Dacca Municipality
Calcutta High Court · 94 Ind. Cas. 231
Bengal Municipal Act, 1932 — Section 102
High Courts14 Dec 1925
Shaik Ohid Bux and Others Vs Sheikh Dorshu and Another
Calcutta High Court · AIR 1926 Cal 959 : 95 Ind. Cas. 144
High Courts14 Dec 1925
Radha Kissen Goenka Vs Thakursidas Khemka
Calcutta High Court · AIR 1926 Cal 713
High Courts12 Dec 1925
Moulavi Abul Khairat Mahommad (Ahamad in Vakalatnama) Vs Hrishikesh Das and Others
Calcutta High Court · 95 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 40 Rule 1(a)
High Courts11 Dec 1925
Srish Chandra Sanyal and Another Vs Kadambini Debya
Calcutta High Court · AIR 1926 Cal 1175 : 97 Ind. Cas. 685
High Courts11 Dec 1925
Krishna Das Roy Vs Manindra Chandra Nandi Bahadur
Calcutta High Court · AIR 1926 Cal 954
High Courts11 Dec 1925
Shib Narain Kaibarta Das and Others Vs Sheikh Abdul Gani and Others
Calcutta High Court · 94 Ind. Cas. 417