High Courts06 Aug 1948
Gangaram Bhar Vs Santosh Kumar Mitra and Another
Calcutta High Court · (1948) 08 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 5 of 12
High Courts05 Aug 1948
Masior Rahaman and another Vs Sm. Samsannessa Bibi and another
Calcutta High Court · (1948) 08 CAL CK 0024
High Courts05 Aug 1948
Commissioner of Income Tax Vs Kamala Mills Ltd.
Calcutta High Court · AIR 1952 Cal 383
Income Tax Act, 1922 — Section 10(2), 10(5)
High Courts05 Aug 1948
COMMISSIONER OF Income Tax, CALCUTTA Vs KAMALA MILLS LTD. CALCUTTA.
Calcutta High Court · (1949) 17 ITR 130
Income Tax Act, 1961 — Section 66(1)
High Courts05 Aug 1948Dismissed
Sailen Chand Dutt Vs Promode Kumar Roy and Others
Calcutta High Court · (1948) 08 CAL CK 0003
High Courts04 Aug 1948
Akbar Reza Vs Ali Meerza and others
Calcutta High Court · (1948) 08 CAL CK 0013
High Courts04 Aug 1948
Superintendent and Remembrancer of Legal Affairs Vs Harold Joseph Osmond
Calcutta High Court · AIR 1949 Cal 301 : (1949) CriLJ 548
Criminal Procedure Code, 1898 (CrPC) — Section 411A, 439
High Courts04 Aug 1948
Ramnath Agarwalla Vs The King
Calcutta High Court · AIR 1949 Cal 191 : (1949) CriLJ 270
High Courts03 Aug 1948
A.C. Samaddar and Another Vs Suresh Ch. Jana and Others
Calcutta High Court · AIR 1949 Cal 197 : (1949) CriLJ 368 : 53 CWN 270
Criminal Procedure Code, 1898 (CrPC) — Section 166(3), 168(3), 200
High Courts02 Aug 1948
Mahipati Haldar Vs Atul Krishna Moitra and Others
Calcutta High Court · (1948) 08 CAL CK 0028
High Courts02 Aug 1948
Mahipati Haldar Vs Atul Krishna Maitra and others
Calcutta High Court · (1948) 08 CAL CK 0025
High Courts02 Aug 1948Dismissed
Sm. Katyani Debi and Others Vs Haridas Addhya and Others
Calcutta High Court · (1948) 08 CAL CK 0009
High Courts30 Jul 1948Dismissed
Raja Kamala Ranjan Roy Vs Baijnath Bajoria
Calcutta High Court · (1948) 07 CAL CK 0030
High Courts30 Jul 1948
Narendra Narayan Chowdhury Vs The Province of Assam
Calcutta High Court · (1948) 07 CAL CK 0027
High Courts30 Jul 1948
H.H. Maharaja Sir Bir Bikram Kishore Manikya Bahadur Vs The Province of Assam
Calcutta High Court · (1948) 07 CAL CK 0006
High Courts29 Jul 1948Allowed
Satish Chandra Modak Vs The King
Calcutta High Court · AIR 1949 Cal 107 : (1949) CriLJ 161 : 53 CWN 402
Penal Code, 1860 (IPC) — Section 441, 442, 448
High Courts28 Jul 1948
Birajananda Banerjee Vs Sitaram Chatterjee and others
Calcutta High Court · (1948) 07 CAL CK 0026
High Courts28 Jul 1948
Corporation of Calcutta Vs Governors of St. Thomas School
Calcutta High Court · (1948) 07 CAL CK 0020
High Courts28 Jul 1948Dismissed
The Corporation of Calcutta Vs The Governors of St. Thomas School
Calcutta High Court · (1948) 07 CAL CK 0017
High Courts28 Jul 1948
Ramesh Chandra Patra Vs Corporation of Calcutta
Calcutta High Court · AIR 1949 Cal 88 : (1949) CriLJ 146
Calcutta Municipal Act, 1923 — Section 488, 536