High Courts06 May 1948
Onkermull Jalan Vs Padampat Singhania and Others
Calcutta High Court · (1948) 05 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 8 of 12
High Courts30 Apr 1948
Mahammad Eshaque Vs Mahammad Amin and Others
Calcutta High Court · (1948) 04 CAL CK 0010
High Courts30 Apr 1948
Messrs. Khusiram Benarshilal Vs Messrs. Mathuradass Goverdhandass
Calcutta High Court · (1948) 04 CAL CK 0002
High Courts29 Apr 1948
Bhusan Chandra Mondal Vs Chhabimoni Dasi and Others
Calcutta High Court · (1948) 04 CAL CK 0014
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Article 181
High Courts28 Apr 1948
Shebaits of Sree Sree Iswar Lakshmi Janardan Deb Thakur, Jiban Krishna Ghose and Others Vs Santimoyee Devi and Others
Calcutta High Court · (1948) 04 CAL CK 0012
High Courts28 Apr 1948
Rakhalraj Mondal and Another Vs Debendra Nath Mondal
Calcutta High Court · (1948) 04 CAL CK 0008
High Courts27 Apr 1948
The Corporation of Calcutta Vs Allahabad Bank Ltd.
Calcutta High Court · (1948) 04 CAL CK 0005
High Courts26 Apr 1948
Pyari Mohan Kundoo and Another Vs Bejoy Singh Chopra and Others
Calcutta High Court · (1948) 04 CAL CK 0007
High Courts (Bengal) Order, 1947 — Article 13(7)Limitation Act, 1963 — Section 5
High Courts16 Apr 1948Dismissed
In Re: Bank of Mymensing Gouripur, Ltd.
Calcutta High Court · (1948) 04 CAL CK 0017
High Courts15 Apr 1948
Capt. G. Sarker and Another Vs Nripendra Nath Dhar and Others
Calcutta High Court · (1948) 04 CAL CK 0001
High Courts09 Apr 1948
Jobed Ali Sarkar and Others Vs The Crown
Calcutta High Court · (1948) 04 CAL CK 0018
High Courts09 Apr 1948
Rani Bala Bose and Others Vs Hirendra Chandra Ghose and Others
Calcutta High Court · (1948) 04 CAL CK 0015
High Courts09 Apr 1948
Messrs Gurupada Haldar Jiban Krishna Das, a firm Vs Arjun Das Goenra
Calcutta High Court · (1948) 04 CAL CK 0011
High Courts09 Apr 1948
Gurupada Haldar Jiban Krishna Das, a firm Vs Arjoondas Goenka
Calcutta High Court · (1948) 04 CAL CK 0009
High Courts07 Apr 1948
Chittaranjan Sen Gupta Vs Samarendra Nath Roy
Calcutta High Court · (1948) 04 CAL CK 0016
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Apr 1948
Corporation of Calcutta Vs Sub-Post Master
Calcutta High Court · (1948) 04 CAL CK 0013
High Courts07 Apr 1948
Fateh Chand Murlidhar Vs S. Debi Dutt and Co. Ltd.
Calcutta High Court · (1948) 04 CAL CK 0003
High Courts05 Apr 1948
Govinda Ch. Ghose Vs Bishnu Ch. Mitter
Calcutta High Court · (1948) 04 CAL CK 0004
High Courts30 Mar 1948
NARENDRA NARAYAN CHOWDHURY Vs THE PROVINCE OF ASSAM.
Calcutta High Court · (1949) 17 ITR 243