High Courts13 Feb 1948
Karnani Industrial Bank Ltd. Vs Province of Bengal and others
Calcutta High Court · (1948) 02 CAL CK 0031
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 11 of 12
High Courts13 Feb 1948Dismissed
In Re: East India Cotton Mills Ltd.
Calcutta High Court · (1948) 02 CAL CK 0029
High Courts13 Feb 1948
Madangopal Bagla Vs Lachmidas and Others
Calcutta High Court · (1948) 02 CAL CK 0024
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts13 Feb 1948
Karnani Industrial Bank Ltd. Vs Province of Bengal and Others
Calcutta High Court · (1948) 02 CAL CK 0011
High Courts09 Feb 1948
Sm. Nalini Bala Dassi Vs Panchanan Das Bairagi
Calcutta High Court · (1948) 02 CAL CK 0008
Bengal Court Fees (Amendment) Act, 1922 — Section 16, 3, 4
High Courts09 Feb 1948
Satish Chandra Chatterjee Vs Atul Chandra Chakravarti and Others
Calcutta High Court · (1948) 02 CAL CK 0006
Bengal Tenancy Act, 1885 — Section 168A
High Courts09 Feb 1948Dismissed
In Re: Application filed on the 8th January, 1948
Calcutta High Court · (1948) 02 CAL CK 0001
High Courts06 Feb 1948
Mahammad Azam Khan Vs The King
Calcutta High Court · (1948) 02 CAL CK 0019
Defence of India Rules, 1962 — Rule 81(4)
High Courts06 Feb 1948
Gouri Dutt Agarwalla Vs Kasiram Sonar
Calcutta High Court · (1948) 02 CAL CK 0003
High Courts05 Feb 1948
Kalipada Koer Vs Purnabala Dassi
Calcutta High Court · (1948) 02 CAL CK 0021
Contract Act, 1872 — Section 65
High Courts05 Feb 1948
Subodh Chandra Goho Vs Jamser Mondal
Calcutta High Court · AIR 1949 Cal 55 : (1949) CriLJ 461 : 52 CWN 784
High Courts05 Feb 1948
Man Mohan Das and Others Vs Mohendra Bhowal
Calcutta High Court · (1948) 02 CAL CK 0009
Penal Code, 1860 (IPC) — Section 406, 424
High Courts03 Feb 1948
Abdul Gani Bhuiya and Others Vs Abu Baker Siddique
Calcutta High Court · (1948) 02 CAL CK 0004
High Courts30 Jan 1948Allowed
Barrackpore Municipality Vs Prabhakar Prasad Singh
Calcutta High Court · (1948) 01 CAL CK 0008
High Courts30 Jan 1948
The Municipal Commissioners Vs Provakar Prosad Singh
Calcutta High Court · (1948) 01 CAL CK 0001
Bengal Municipal Act, 1932 — Section 370(1)(ix)
High Courts29 Jan 1948
Dr. Jaharlal Das Vs Jitendra Nath Mandal and Others
Calcutta High Court · (1948) 01 CAL CK 0013
Bengal Land Revenue Sales Act, 1859 — Section 13
High Courts28 Jan 1948Allowed
Bejoy Kumar Mallik Vs Shewdas Bilanl
Calcutta High Court · (1948) 01 CAL CK 0020
High Courts28 Jan 1948
Bhupendra Kumar Dutt and Others Vs Shewdas Bilani and Others
Calcutta High Court · (1948) 01 CAL CK 0014
Bengal Tenancy Act, 1885 — Section 48C
High Courts27 Jan 1948
In Re: Indian Companies Act VII of 1913.
Calcutta High Court · (1948) 01 CAL CK 0016
Companies Act, 1956 — Section 153, 153A