High Courts05 May 1949
T. Gupta Chaudhuri Vs Manmatha Nath Ghatak
Calcutta High Court · (1949) 05 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 14 of 21
High Courts04 May 1949
Nagendra Nath Bhowmik and Others Vs The King
Calcutta High Court · AIR 1949 Cal 664 : (1950) CriLJ 1 : (1950) 2 ILR (Cal) 80
Calcutta Municipal Act, 1923 — Section 395(2), 395(a), 534
High Courts04 May 1949
Butto Kristo Nandan Vs Ajit Singh Dudhoria
Calcutta High Court · (1949) 05 CAL CK 0006
High Courts03 May 1949
Nani Lal Ray Vs Satyendra Nath Ray
Calcutta High Court · (1949) 05 CAL CK 0028
High Courts03 May 1949
Ashutosh Roy and Another Vs The Corporation of Calcutta
Calcutta High Court · AIR 1949 Cal 589 : (1950) CriLJ 123 : 53 CWN 847 : (1950) 2 ILR (Cal) 70
Calcutta Municipal Act, 1923 — Section 533
High Courts03 May 1949
Motilal Chakrawarty Vs The King
Calcutta High Court · AIR 1949 Cal 586 : (1950) CriLJ 115 : (1950) 2 ILR (Cal) 73
Evidence Act, 1872 — Section 105, 106Penal Code, 1860 (IPC) — Section 120, 411, 415, 420
High Courts02 May 1949Dismissed
Kashi Prosad Agarwalla Vs H.W. Jones
Calcutta High Court · AIR 1952 Cal 349
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 51Provident Funds Act, 1925 — Section 3(2)
High Courts02 May 1949
Kalipada Das Vs The King
Calcutta High Court · AIR 1949 Cal 583 : (1950) CriLJ 125
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 139A
High Courts02 May 1949
Sm. Maya Debi and Others Vs Sm. Rajlakshmi Debi and Others
Calcutta High Court · AIR 1950 Cal 1 : (1950) 2 ILR (Cal) 183
Bengal Patni Taluks Regulation, 1819 — Section 13(4)Bengal Tenancy Act, 1885 — Section 168ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts29 Apr 1949
Commissioner of Income Tax Vs Ashalata Dasee
Calcutta High Court · (1949) 04 CAL CK 0010
High Courts28 Apr 1949
Naskarpara Jute Mills Co. Ltd. Vs Commissioners of Excess Profits Tax
Calcutta High Court · (1949) 04 CAL CK 0031
High Courts28 Apr 1949Allowed
Monomohan Singha Ray Vs Santosh Kumar De
Calcutta High Court · (1949) 04 CAL CK 0011
High Courts28 Apr 1949Dismissed
Lachmi Narayan Marwari Vs Amulyadhan Auddy
Calcutta High Court · (1949) 04 CAL CK 0004
High Courts26 Apr 1949
Nani Gopal Dutta and Others Vs Kshitish Chandra Banerjee and Another
Calcutta High Court · AIR 1952 Cal 108 : (1950) 1 ILR (Cal) 618
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Easements Act, 1882 — Section 13, 15, 2
High Courts26 Apr 1949
In Re: Tripura Modern Bank Ltd.; Her Highness Maharani Regent Mohadebi of Tripura and Others
Calcutta High Court · AIR 1950 Cal 240 : 54 CWN 262
Banking Companies Act, 1949 — Section 153, 45
High Courts26 Apr 1949Dismissed
Bajranglal Poddar Vs Sitaram Kedia
Calcutta High Court · (1949) 04 CAL CK 0009
High Courts25 Apr 1949Allowed
Rupendra Deb Raikut Vs Ashrumati Debi and Others
Calcutta High Court · AIR 1951 Cal 286
Civil Procedure Code, 1908 (CPC) — Section 151, 24Criminal Procedure Code, 1898 (CrPC) — Section 526Evidence Act, 1872 — Section 1
High Courts18 Apr 1949
Jiban Krishna Samanta Vs The State
Calcutta High Court · (1949) 04 CAL CK 0028
High Courts12 Apr 1949
Kumar Rupendra Deb Raikut Vs Ashrumati Debi and Others
Calcutta High Court · (1949) 04 CAL CK 0035