High Courts29 Jun 1949
Osma Mistry and Another Vs Atul Krishna Ghosh and Another
Calcutta High Court · AIR 1949 Cal 632 : (1950) CriLJ 97
Penal Code, 1860 (IPC) — Section 188, 471, 474
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 12 of 21
High Courts29 Jun 1949
Tobarak Mondal Vs The King
Calcutta High Court · AIR 1949 Cal 629 : (1950) CriLJ 157
Evidence Act, 1872 — Section 155, 157, 167Penal Code, 1860 (IPC) — Section 366
High Courts27 Jun 1949Dismissed
Necharuddi Safui Vs Ayod Ali and Another
Calcutta High Court · AIR 1951 Cal 319
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 90, 47
High Courts27 Jun 1949Allowed
Badal Boss and Others, Security Prisoners Vs The Chief Secretary, Government of West Bengal
Calcutta High Court · (1949) 06 CAL CK 0006
High Courts27 Jun 1949
Beni Sah Turaha Vs Sew Sah Turaha and another
Calcutta High Court · (1949) 06 CAL CK 0001
High Courts23 Jun 1949
Kamla Pandey Vs The King
Calcutta High Court · AIR 1949 Cal 582 : (1949) CriLJ 1009 : 53 CWN 699
High Courts23 Jun 1949Dismissed
Governor-General in Council Vs Sushil Kumar Mukherji
Calcutta High Court · (1949) 06 CAL CK 0004
High Courts22 Jun 1949
S.C. Mitra and Co. Vs Governor-General of India in Council
Calcutta High Court · (1949) 06 CAL CK 0022
High Courts22 Jun 1949Allowed
Gul Bahar Vs W.E. Farquhar
Calcutta High Court · AIR 1950 Cal 35
Penal Code, 1860 (IPC) — Section 405
High Courts22 Jun 1949
Sm. Joshoda Sundari Debi Vs Sumanta Chandra Kangsha Banikya and Others
Calcutta High Court · (1949) 06 CAL CK 0017
Transfer of Property Act, 1882 — Section 81, 82
High Courts22 Jun 1949
Pran Krishna Das Vs Shyam Sundar Sarkar
Calcutta High Court · AIR 1949 Cal 637 : (1950) CriLJ 205 : 54 CWN 228 : (1950) 2 ILR (Cal) 365
Criminal Procedure Code, 1898 (CrPC) — Section 133, 183, 192
High Courts22 Jun 1949Allowed
Ram Chand Kapur Vs Mohan Lal
Calcutta High Court · (1949) 06 CAL CK 0003
High Courts21 Jun 1949
The King Vs Darbarilal Show
Calcutta High Court · AIR 1949 Cal 677 : (1950) CriLJ 59 : 54 CWN 256
Penal Code, 1860 (IPC) — Section 188
High Courts21 Jun 1949Allowed
Amulya Ratan Mukherjee Vs Sm. Kanak Nalini Ghose and Others
Calcutta High Court · AIR 1950 Cal 30 : 53 CWN 835
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 42
High Courts17 Jun 1949Allowed
Haridas Mukherji Vs The King
Calcutta High Court · (1949) 06 CAL CK 0005
High Courts16 Jun 1949Dismissed
Dwijendra Nath Mukherjee Vs Promode Kishore Mondal and Others
Calcutta High Court · AIR 1951 Cal 251 : 54 CWN 673 : (1950) 2 ILR (Cal) 352
Limitation (Amendment) Act, 1903 — Article 110, 115, 116, 62Transfer of Property Act, 1882 — Section 108
High Courts16 Jun 1949Allowed
Sudhir Kumar Mandal Vs The King
Calcutta High Court · (1949) 06 CAL CK 0010
High Courts08 Jun 1949
Saradindu Sekhar Banerji Vs Debidas Banerji
Calcutta High Court · (1949) 06 CAL CK 0002
High Courts24 May 1949Allowed
Jinnat Ali and Another Vs The King
Calcutta High Court · (1949) 05 CAL CK 0019