High Courts04 Aug 1949
Prasanta Kumar Ray Vs Girindra Chandra Basu
Calcutta High Court · (1949) 08 CAL CK 0003
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 10 of 21
High Courts29 Jul 1949Dismissed
Manindra Nath Bhanja Vs Hem Chandra Naskar
Calcutta High Court · (1949) 07 CAL CK 0036
High Courts28 Jul 1949Dismissed
Durga Prasad Chamaria and Another Vs Sewkishendas Bhattar and Others
Calcutta High Court · (1949) 07 CAL CK 0011
High Courts28 Jul 1949
Sha Shivaraj Gopalji Vs Edappakath Ayissa Bi and Others
Calcutta High Court · (1949) 07 CAL CK 0008
High Courts28 Jul 1949
Messrs Mohanlal Hargovind of Jubbulpore Vs The Commissioner of Income Tax, Central Provinces and Bera.. and Nagpur
Calcutta High Court · (1949) 07 CAL CK 0003
High Courts27 Jul 1949
Ekarmal Haque Vs Province of Bengal
Calcutta High Court · (1949) 07 CAL CK 0034
High Courts27 Jul 1949
Hazi Mahammad Ekramal Haque Vs Province of Bengal
Calcutta High Court · AIR 1950 Cal 83
Land Acquisition Act, 1894 — Section 23, 23(1)
High Courts27 Jul 1949
Gour Mohan Roy and Others Vs Sailendra Nath Saha Chowdhary
Calcutta High Court · AIR 1950 Cal 152 : 53 CWN 863
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11, 11(3), 13, 2(11)
High Courts26 Jul 1949Allowed
U.K. Banerji Vs Governor General of India in Council
Calcutta High Court · (1949) 07 CAL CK 0027
High Courts22 Jul 1949
Dunlop Rubber Company (India) Ltd. Vs Governor-General in Council
Calcutta High Court · (1949) 07 CAL CK 0031
High Courts22 Jul 1949
Balaram Mandal Vs Sahebjan Gazi and Others
Calcutta High Court · AIR 1950 Cal 85 : 54 CWN 139 : (1950) 2 ILR (Cal) 530
Court fees Act, 1870 — Article 17, 17(2), 7, 8CSuits Valuation Act, 1887 — Section 9
High Courts20 Jul 1949
Paresh Chandra Bhowmick Vs Usharanjan Ghosh and Others
Calcutta High Court · AIR 1950 Cal 346 : (1950) 2 ILR (Cal) 515
Criminal Procedure Code, 1898 (CrPC) — Section 439, 439(1)
High Courts19 Jul 1949
Kally Nath Dutta Vs Shew Bux Mohata and Another
Calcutta High Court · AIR 1950 Cal 87 : 54 CWN 355 : (1950) 2 ILR (Cal) 506
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 106
High Courts19 Jul 1949
Mohanlal Sewlal, a Firm Vs Probodh Krishna Shome
Calcutta High Court · AIR 1950 Cal 576 : AIR 1950 Cal 546 : 54 CWN 733
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts18 Jul 1949
Bibhuti Bhusan Vs Surendra Mohan Lahiri
Calcutta High Court · AIR 1950 Cal 96
Calcutta Rent Ordinance, 1946 — Section 14(3), 25West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 45(2)
High Courts18 Jul 1949
Aditya Kumar Ray Vs Dhirendra Nath Mandal and Another
Calcutta High Court · AIR 1950 Cal 92 : 53 CWN 899 : (1950) 2 ILR (Cal) 498
Limitation Act, 1908 — Article 137, 142, 144
High Courts18 Jul 1949Dismissed
Sri Sri Shiba Prasad Singh, Deceased, Now Represented by Kali Prasad Singha Vs Maharaja Srish Chandra Nandi and Another
Calcutta High Court · (1949) 07 CAL CK 0007
High Courts14 Jul 1949Dismissed
Mohammed Siddiq Vs Mohamed Akbar and Others
Calcutta High Court · AIR 1951 Cal 466
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 6 Rule 2Contract Act, 1872 — Section 43