High Courts31 Aug 1949
Haripada Sen Vs Santosh Kumar, chaudhuri
Calcutta High Court · (1949) 08 CAL CK 0018
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 8 of 21
High Courts31 Aug 1949Allowed
Nirode Mohan Ray Vs Charu Chandra Majumdar
Calcutta High Court · (1949) 08 CAL CK 0007
High Courts30 Aug 1949Dismissed
In Re: "Saptaha" a Bengali Bi-Weekly Newspaper; In Re: Benoy Kumar Chattopadhyaya
Calcutta High Court · AIR 1950 Cal 444 : (1950) 1 CALLT 130 : 54 CWN 334 : (1951) 1 ILR (Cal) 1
Press (Emergency Powers) Act, 1931 — Section 4, 4(1), 8, 8(1)
High Courts30 Aug 1949Dismissed
Dwarkadas and Co. Vs Daluram Goganmull
Calcutta High Court · AIR 1951 Cal 10 : 54 CWN 544 : (1950) 2 ILR (Cal) 656
Arbitration Act, 1940 — Section 2Contract Act, 1872 — Section 29
High Courts29 Aug 1949Dismissed
Mahatma Missir Vs Thakur Prasad Chaudhuri
Calcutta High Court · (1949) 08 CAL CK 0041
High Courts29 Aug 1949Dismissed
Nanilal Roy Vs Sm. Suniti Bala Debi and Others
Calcutta High Court · AIR 1952 Cal 429 : (1952) 1 CALLT 398
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts26 Aug 1949
Krishna Chandra Kabiraj and Others Vs Sankarsan Kabiraj and Others
Calcutta High Court · AIR 1950 Cal 128
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3
High Courts26 Aug 1949
Jhajharia Brothers Ltd. Vs Commissioner of Income Tax
Calcutta High Court · AIR 1950 Cal 570 : (1950) 18 ITR 126
Income Tax Act, 1922 — Section 10, 10(2), 12A
High Courts25 Aug 1949
Panchanan Das Vs The King on the complaint of Upendra Nath Samanta
Calcutta High Court · AIR 1950 Cal 80
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 441
High Courts25 Aug 1949
COMMISSIONER OF Income Tax, WEST BENGAL Vs SARAT CHANDRA BOSE.
Calcutta High Court · (1950) 18 ITR 669
Income Tax Act, 1922 — Section 66(1)
High Courts24 Aug 1949Dismissed
Bengal Central Bank Ltd. Vs Bezon and Co. and Another
Calcutta High Court · AIR 1951 Cal 299
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts24 Aug 1949Allowed
Uday Chand Mahatab Vs Dibakar Sen and Another
Calcutta High Court · AIR 1950 Cal 134 : 54 CWN 307 : (1950) 2 ILR (Cal) 649
Bengal Tenancy Act, 1885 — Article 2Limitation Act, 1908 — Article 110
High Courts24 Aug 1949
Amarendra Lal Khan Vs Ajodhya Khan
Calcutta High Court · AIR 1951 Cal 302
Provincial Small Cause Courts Act, 1887 — Article 11
High Courts23 Aug 1949Allowed
Nirmal Kumar Ghosh Vs Ajit Kumar Banerji
Calcutta High Court · (1949) 08 CAL CK 0039
High Courts23 Aug 1949Dismissed
Ashutosh Bhadra and Another Vs Jatindra Mohan Seal and Another
Calcutta High Court · AIR 1954 Cal 238
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 100, 101Limitation Act, 1908 — Section 5
High Courts23 Aug 1949Dismissed
Bhulan Singh and Others Vs Ganendra Kumar Roy Chowdhury
Calcutta High Court · AIR 1950 Cal 74 : 54 CWN 366
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11(1)
High Courts23 Aug 1949
Bishan Singh Vs Ram Nagina Singh
Calcutta High Court · AIR 1950 Cal 77
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 211, 499, 500
High Courts22 Aug 1949Allowed
Susamarani Debi and Others Vs Udai Chand Mahatab and Another
Calcutta High Court · AIR 1953 Cal 328
Bengal Tenancy Act, 1885 — Section 105Civil Procedure Code, 1908 (CPC) — Section 11Village Chowkidari Act, 1870 — Section 50
High Courts19 Aug 1949Dismissed
Bajrang Lal Laduram Vs Agarwal Brothers
Calcutta High Court · AIR 1950 Cal 267 : (1950) 2 ILR (Cal) 625
Arbitration Act, 1940 — Section 32, 33