High Courts16 Sept 1949Allowed
Sadananda Pyne Vs Harinam Sha and Another
Calcutta High Court · AIR 1950 Cal 179
Succession Act, 1925 — Section 263, 283, 283(1)
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 6 of 21
High Courts15 Sept 1949
Ejahar Mollah Vs Golam Robbani
Calcutta High Court · AIR 1952 Cal 203
Bengal Tenancy Act, 1885 — Section 26F, 88Evidence Act, 1872 — Section 115
High Courts15 Sept 1949
Badridas Goenka and Others Vs Corporation of Calcutta
Calcutta High Court · AIR 1950 Cal 140
Calcutta Municipal Act, 1923 — Section 363, 493, 534
High Courts15 Sept 1949Allowed
Umesh Chandra Pal Vs The King
Calcutta High Court · AIR 1950 Cal 125
Penal Code, 1860 (IPC) — Section 474West Bengal Black Marketing Act, 1948 — Section 12, 12(2), 14, 2, 26
High Courts13 Sept 1949
Sm. Nagendra Bala Hore and Another Vs Sree Sree Iswar Dakhina Kalimata Thakur
Calcutta High Court · AIR 1950 Cal 503 : 54 CWN 499
Presidency Small Cause Courts Act, 1882 — Section 41West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11, 12, 12(1), 18
High Courts13 Sept 1949
Mohammed Amin Bros. Ltd. Vs Dominion of India and Others
Calcutta High Court · AIR 1952 Cal 323 : 54 CWN 514
Companies Act, 1913 — Section 162, 163, 169, 170, 174Government of India Act, 1935 — Section 226
High Courts12 Sept 1949
Suchandra Kumar Samanta Vs The King and Others
Calcutta High Court · AIR 1950 Cal 138
Criminal Procedure Code, 1898 (CrPC) — Section 190, 190(1), 351Penal Code, 1860 (IPC) — Section 109, 120B, 204, 417, 420
High Courts12 Sept 1949
Provat Kumar Kar and Others Vs William Trevelyan Curties Parkar
Calcutta High Court · AIR 1950 Cal 116 : (1951) 2 ILR (Cal) 487 : (1950) 1 ILR (Cal) 460
Industrial Disputes Act, 1947 — Section 23, 3, 5
High Courts12 Sept 1949
Abdul Majid Vs The King
Calcutta High Court · AIR 1950 Cal 165
Criminal Procedure Code, 1898 (CrPC) — Section 162, 174Evidence Act, 1872 — Section 145
High Courts11 Sept 1949Allowed
Pravat Kumari Kar and Others Vs William Trevelyan Curties Parker and Another
Calcutta High Court · (1949) 09 CAL CK 0047
High Courts09 Sept 1949
Calcutta Agency Ltd. Vs Commissioner of Income Tax
Calcutta High Court · AIR 1950 Cal 270 : (1950) 18 ITR 635
Income Tax Act, 1922 — Section 10(2), 7
High Courts09 Sept 1949Allowed
Gangadhar Ram Chandra, a firm Vs Dominion of India
Calcutta High Court · AIR 1950 Cal 394 : (1951) 1 ILR (Cal) 119
Limitation Act, 1908 — Article 30, 31Railways Act, 1890 — Section 72
High Courts09 Sept 1949Allowed
Indra Chand Dutt Choudhury and Others Vs Tinkari Ghose and Another
Calcutta High Court · AIR 1950 Cal 170
Bengal Tenancy Act, 1885 — Section 182
High Courts09 Sept 1949
Abani Mohan Mukerjee Vs Biswanath Mukherjee and Others
Calcutta High Court · AIR 1950 Cal 142 : (1950) 1 CALLT 239 : 54 CWN 654 : (1951) 1 ILR (Cal) 112
High Courts09 Sept 1949Allowed
Boto Krishna Ghose Vs Akhoy Kumar Ghose and Others
Calcutta High Court · AIR 1950 Cal 111 : 54 CWN 660
Partition Act, 1893 — Section 4, 4(1)Transfer of Property Act, 1882 — Section 44
High Courts09 Sept 1949Dismissed
Kedarnath Bhattacharjee Vs Mahendranath Kundu and Others
Calcutta High Court · AIR 1951 Cal 253 : 54 CWN 671
Evidence Act, 1872 — Section 13
High Courts09 Sept 1949
Mohini Mohan Saha and Others Vs The Province of Bengal
Calcutta High Court · AIR 1951 Cal 246 : (1951) 1 CALLT 263
Calcutta Improvement Act, 1911 — Section 53, 71Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2Land Acquisition Act, 1894 — Section 23
High Courts09 Sept 1949Allowed
Boto Krishna Ghosh Vs Akhoy Kumar Ghosh
Calcutta High Court · (1949) 09 CAL CK 0009
High Courts08 Sept 1949
Bankim Chandra Paira Vs Ananda Bazar Patrika
Calcutta High Court · (1949) 09 CAL CK 0043
High Courts08 Sept 1949Dismissed
Sm. Suraj Jan Bibee Vs Banku Behary Saha
Calcutta High Court · AIR 1950 Cal 428 : 54 CWN 281
Calcutta Thika Tenancy Ordinance, 1948 — Section 2, 3