High Courts04 Nov 1949Allowed

Based Sheikh Vs The King

Calcutta High Court · AIR 1950 Cal 331

Criminal Procedure Code, 1898 (CrPC) — Section 164, 297Evidence Act, 1872 — Section 80
High Courts21 Sept 1949Dismissed

Debendra Nath Dutt Vs Sm. Satyabala Dasi and Others

Calcutta High Court · AIR 1950 Cal 217 : (1950) 1 CALLT 65 : 54 CWN 110

Calcutta High Court Rules, 1914 — Rule 36Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 9 Rule 8, Order 9 Rule 9, 151Limitation Act, 1908 — Article 162, 163, 5