High Courts18 Nov 1949
Ghewarchand Rampuria Vs Shiva Jute Bailing Ltd.
Calcutta High Court · AIR 1950 Cal 568
Arbitration Act, 1940 — Section 34, 34(1), 39(1)
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 4 of 21
High Courts18 Nov 1949
Kishori Mohan Karmakar Vs Bhabataran Paik
Calcutta High Court · (1949) 11 CAL CK 0006
High Courts17 Nov 1949Dismissed
Sree Sree Iswar Gopinath Deb Thakur and Another Vs Kameswar Nath and Another
Calcutta High Court · AIR 1950 Cal 189
Bengal (Rural) Primary Education Act, 1930 — Section 29(1), 32Bengal Cess Act, 1880 — Section 54, 58
High Courts17 Nov 1949
Mt. Mahe Badan Banu Choudhurani and Another Vs Abdul Aziz Khan and Others
Calcutta High Court · (1949) 11 CAL CK 0023
Limitation Act, 1963 — Article 14
High Courts17 Nov 1949Allowed
Ram Kalpa Kundu Vs Kasi Nath Dutta and Others
Calcutta High Court · AIR 1950 Cal 582 : 54 CWN 690 : (1951) 1 ILR (Cal) 216
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, 104, 47Contract Act, 1872 — Section 55
High Courts17 Nov 1949Dismissed
Tiruchendur Sri Subramaniaswami Temple Vs P. Ramaswamia Pillai and Others
Calcutta High Court · (1949) 11 CAL CK 0012
High Courts16 Nov 1949
Mrityunjoy Ganguly Vs Bholanath Ganguly
Calcutta High Court · AIR 1951 Cal 455 : (1951) 1 ILR (Cal) 213
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Provincial Small Cause Courts Act, 1887 — Section 17
High Courts15 Nov 1949
Abinash @ Ambarish Chandra Roy Vs S.C. Sreemani
Calcutta High Court · AIR 1950 Cal 466 : 54 CWN 535
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 16, 16(1), 16(2)
High Courts15 Nov 1949
Gajendra Duary and Others Vs The King
Calcutta High Court · AIR 1950 Cal 200
Criminal Procedure Code, 1898 (CrPC) — Section 107, 110
High Courts15 Nov 1949
Md. Samayun Sheikh Vs Gostha Bala Dasi
Calcutta High Court · (1949) 11 CAL CK 0043
High Courts15 Nov 1949
Khagendra Nath Pal Vs Nilmani Datta
Calcutta High Court · (1949) 11 CAL CK 0009
High Courts14 Nov 1949
Bhagabati Devi Vs Bholanath Banerjee
Calcutta High Court · AIR 1950 Cal 440 : 54 CWN 474
Civil Procedure Code, 1908 (CPC) — Section 115West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 12(1), 18
High Courts14 Nov 1949
Amulya Ranjan De Vs Pulin Bihari Shaha
Calcutta High Court · (1949) 11 CAL CK 0019
High Courts11 Nov 1949Allowed
Kunja Lal Chakravarty Vs The King
Calcutta High Court · (1949) 11 CAL CK 0026
High Courts11 Nov 1949
Rameswar Das Bhiwaniwalla and Another Vs Byomkesh Samanta
Calcutta High Court · AIR 1950 Cal 186
Bengal Land Revenue Sales Act, 1859 — Section 13, 14
High Courts11 Nov 1949Allowed
Sm. Sovarani Roy and Another Vs The King and Another
Calcutta High Court · AIR 1950 Cal 157
Penal Code, 1860 (IPC) — Section 339
High Courts10 Nov 1949Allowed
Corporation of Calcutta Vs Surendra Nath Das Gupta
Calcutta High Court · (1949) 11 CAL CK 0039
High Courts09 Nov 1949
Abdul Sobhan Bhuya and Another Vs Wasin Bhuyia and Others
Calcutta High Court · (1949) 11 CAL CK 0034
High Courts09 Nov 1949Allowed
Badruddin and Sons Vs Corporation of Calcutta
Calcutta High Court · AIR 1950 Cal 147
Calcutta Municipal Act, 1923 — Section 386(1), 488(2), 533