High Courts28 Nov 1949
Budhu Mohan and Another Vs Corporation of Calcutta and Another
Calcutta High Court · AIR 1950 Cal 188
Calcutta Municipal Act, 1923 — Section 488, 511Calcutta Municipal Rules, 1951 — Rule 4, 4(2)
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 3 of 21
High Courts25 Nov 1949
Balabux Darolia Vs The King
Calcutta High Court · AIR 1950 Cal 353 : 54 CWN 286
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162
High Courts23 Nov 1949
Bhupati Ghosh Vs The King
Calcutta High Court · AIR 1950 Cal 327 : 54 CWN 221
Criminal Procedure Code, 1898 (CrPC) — Section 297, 367Evidence Act, 1872 — Section 157
High Courts23 Nov 1949
Tetri Vs Ram Newaj
Calcutta High Court · AIR 1950 Cal 168
Criminal Procedure Code, 1898 (CrPC) — Section 488, 561A
High Courts23 Nov 1949
Sailendra Nath Sen, Auction-Purchaser Vs Sudhanya Charan Das Naiya and Others
Calcutta High Court · AIR 1950 Cal 166
Bengal Tenancy Act, 1885 — Section 173, 174(3)Limitation Act, 1908 — Section 18
High Courts23 Nov 1949Dismissed
Gouri Sankar Singha Roy and Others Vs Prafulla Behari Singha Roy and Others
Calcutta High Court · AIR 1951 Cal 210 : 54 CWN 651
Provincial Insolvency Act, 1920 — Section 28A, 28A
High Courts23 Nov 1949Dismissed
Gouri Sankar Singha Roy and others Vs Prafulla Behari Singha Roy and others
Calcutta High Court · (1949) 11 CAL CK 0005
High Courts23 Nov 1949Dismissed
Gouri Sankar Singha Roy and Others Vs Prafull Behari Singha Roy and Others
Calcutta High Court · (1949) 11 CAL CK 0001
High Courts22 Nov 1949Allowed
M.A. Davar Vs Ahmad Ali Khan and Others
Calcutta High Court · AIR 1952 Cal 219
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 4
High Courts22 Nov 1949
Radha Govinda Dutta and Another Vs Saila Kumar Mukherjee
Calcutta High Court · AIR 1950 Cal 343
Penal Code, 1860 (IPC) — Section 499, 500
High Courts22 Nov 1949Dismissed
C.S. Nataraja Pillai (now deceased) and Another Vs C.S. Subbaraya Chettiar
Calcutta High Court · (1949) 11 CAL CK 0010
High Courts21 Nov 1949
Jatindra Nath Vs Manindra Nath and Another
Calcutta High Court · AIR 1950 Cal 330 : 54 CWN 384
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 268, 290
High Courts21 Nov 1949
Anila Bala Devi Vs The Chairman, Kandi Municipality
Calcutta High Court · AIR 1950 Cal 350 : (1951) 1 ILR (Cal) 241
Criminal Procedure Code, 1898 (CrPC) — Section 205, 349, 500
High Courts21 Nov 1949
Mansad Mondal Vs The King on the complaint of Baidya Nath Choudhury
Calcutta High Court · AIR 1951 Cal 411
High Courts21 Nov 1949Allowed
Mahanti Sudarsan Das Vs Mahanth Ram Kirpal Das and Others
Calcutta High Court · (1949) 11 CAL CK 0004
High Courts18 Nov 1949
Hakir Mahamed and Others Vs Abdul Majid and Others
Calcutta High Court · AIR 1953 Cal 588
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 23 Rule 1
High Courts18 Nov 1949Dismissed
Nrisinha Kumar Sinha Vs Shyam Sundar Debanshi and Another
Calcutta High Court · AIR 1950 Cal 196 : (1951) 1 ILR (Cal) 227
Bengal Land Revenue Sales Act, 1859 — Section 33, 5, 54, 6Bengal Village Chaukidari Act, 1870 — Section 30, 50, 52, 53, 54
High Courts18 Nov 1949
Sk. Ohid and Others Vs The Crown
Calcutta High Court · AIR 1950 Cal 177
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 117(2), 117(4), 117(5)