High Courts19 Aug 1949Allowed
Binapani Devi Vs Surendra Nath Haldar and Another
Calcutta High Court · AIR 1950 Cal 532 : 54 CWN 581
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 9 of 21
High Courts18 Aug 1949
Hare Krishna Rana and Others Vs Sm. Jamini Sundari Dassi and Others
Calcutta High Court · AIR 1950 Cal 555 : (1950) 2 ILR (Cal) 617
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Limitation Act, 1908 — Article 11A
High Courts18 Aug 1949Dismissed
Adeline Maude Ellanor Catchick Nee Robertson and Another Vs Sunderlal Daga and Others
Calcutta High Court · AIR 1950 Cal 559
Succession Act, 1925 — Section 269, 307, 332, 333, 335
High Courts17 Aug 1949
Jatindra Mohan Das Vs Khitipathinath Mitra and Another
Calcutta High Court · AIR 1950 Cal 82 : 54 CWN 284 : (1950) 2 ILR (Cal) 614
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11(3), 18
High Courts12 Aug 1949Dismissed
Golam Rahman and Others Vs The King
Calcutta High Court · AIR 1950 Cal 66
Criminal Procedure Code, 1898 (CrPC) — Section 196A, 196A(2), 233, 234, 235Evidence Act, 1872 — Section 45Identification of Prisoners Act, 1920 — Section 5
High Courts12 Aug 1949
Gopesh Chandra Pal and Another Vs Nirmal Kumar Das Gupta
Calcutta High Court · AIR 1950 Cal 57
Criminal Procedure Code, 1898 (CrPC) — Section 253, 253(2), 403Penal Code, 1860 (IPC) — Section 403, 405, 409
High Courts12 Aug 1949Allowed
Sm. Bimala Bala Debi and Others Vs Khoka Parui and Others
Calcutta High Court · AIR 1951 Cal 448
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2
High Courts12 Aug 1949Dismissed
Babulal Dhandhania Vs Gauttam and Co.
Calcutta High Court · AIR 1950 Cal 391 : (1950) 2 ILR (Cal) 607
Arbitration Act, 1940 — Section 2Partnership Act, 1932 — Section 69, 69(3)
High Courts11 Aug 1949
Prabhudas Mulji Doshi Vs Governor-General of India in Council
Calcutta High Court · (1949) 08 CAL CK 0042
Calcutta Port Act, 1890 — Section 112(1), 112(2), 112(7), 112A, 113Civil Procedure Code, 1908 (CPC) — Section 2(17), 80Contract Act, 1872 — Section 151, 152, 161
High Courts11 Aug 1949Dismissed
Mritunjoy Das Vs Sm. Sabitrimoni Dasi
Calcutta High Court · AIR 1950 Cal 59
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts10 Aug 1949
Express Dairy Ltd. Vs Corporation of Calcutta
Calcutta High Court · AIR 1950 Cal 61 : (1950) 2 ILR (Cal) 602
Criminal Procedure Code, 1898 (CrPC) — Section 242, 342, 537
High Courts10 Aug 1949
Basant Lal Saha Vs P.C. Chakarvarty
Calcutta High Court · AIR 1950 Cal 249 : 54 CWN 20 : (1951) 1 ILR (Cal) 25
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11(1)
High Courts09 Aug 1949Dismissed
Jamuna Prasad Marwari Vs Matilal Santhalia
Calcutta High Court · (1949) 08 CAL CK 0032
High Courts09 Aug 1949Dismissed
Federation Bank of India Ltd. Vs Hanutmal Boid
Calcutta High Court · AIR 1951 Cal 382 : 54 CWN 604
West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 12, 12(1), 12(2), 17, 17(1)
High Courts09 Aug 1949
Abdul Gani Vs Khestra Mohan Roy and Others
Calcutta High Court · (1949) 08 CAL CK 0019
Bengal Tenancy Act, 1885 — Section 174(3)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts09 Aug 1949Dismissed
Jamuna Prosad Vs Motilal Santhalia and Others
Calcutta High Court · AIR 1950 Cal 63 : 54 CWN 182
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 73
High Courts08 Aug 1949
Ketaki Ranjan Banerjee and Others Vs Bipradas Mukherjee
Calcutta High Court · AIR 1950 Cal 325
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6, 145
High Courts04 Aug 1949Dismissed
Panchanan Palit Vs Hem Lal Nandi
Calcutta High Court · (1949) 08 CAL CK 0037
High Courts04 Aug 1949Allowed
Bajranglal Laduram Vs Ganesh Commercial Co. Ltd
Calcutta High Court · AIR 1951 Cal 78 : 55 CWN 147
Arbitration Act, 1940 — Section 30, 33, 9
High Courts04 Aug 1949
Serajuddin Butlay Vs Province of West Bengal
Calcutta High Court · (1949) 08 CAL CK 0005