High Courts13 Jul 1949Dismissed
The Sree Meenakshi Mills Limited Vs The Provincial Textile Commissioner, Madras
Calcutta High Court · (1949) 07 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 11 of 21
High Courts11 Jul 1949Dismissed
Chhogmal Rawatmal Vs Sankalchand G. Shah
Calcutta High Court · (1949) 07 CAL CK 0016
High Courts11 Jul 1949
Punam Chand Mohato Vs Gouri Sankar Purasattam
Calcutta High Court · (1949) 07 CAL CK 0012
High Courts08 Jul 1949
The Crown Vs Jatindra Mohan Roy
Calcutta High Court · (1949) 07 CAL CK 0024
Legal Practitioners Act, 1879 — Section 13, 14, 18Penal Code, 1860 (IPC) — Section 147, 342, 343, 366
High Courts08 Jul 1949
Krishna Charan Guin Vs Governor-General in Council
Calcutta High Court · AIR 1950 Cal 100 : (1950) 1 CALLT 88 : 54 CWN 154 : (1950) 2 ILR (Cal) 485
Railways Act, 1890 — Section 75(1), 75(2)
High Courts08 Jul 1949Dismissed
Dwarkanath Chaudhuri Vs Mahadeb Mandal
Calcutta High Court · (1949) 07 CAL CK 0004
High Courts07 Jul 1949
Bissen Singh Vs Prameswari Singh and Another
Calcutta High Court · AIR 1950 Cal 99
Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 200, 202
High Courts07 Jul 1949
Pasupati Banerji Vs The King
Calcutta High Court · AIR 1950 Cal 97
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 182
High Courts06 Jul 1949
Gorachand Das Vs Nitai Das and Another
Calcutta High Court · AIR 1951 Cal 308
Criminal Procedure Code, 1898 (CrPC) — Section 263, 264
High Courts05 Jul 1949
Gagan Chandra Nama Sarkar Vs Sm. Goljan Bibi and Others
Calcutta High Court · (1949) 07 CAL CK 0030
Bengal Tenancy Act, 1885 — Section 167Limitation Act, 1963 — Article 144Transfer of Property Act, 1882 — Section 52
High Courts05 Jul 1949
Bhupendra De and Others Vs The Chief Secretary Government of West Bengal and Another
Calcutta High Court · AIR 1949 Cal 633 : (1950) CriLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts05 Jul 1949Dismissed
Benode Behary Roy Vs The General Assurance Society Ltd.
Calcutta High Court · AIR 1950 Cal 232
Contract Act, 1872 — Section 62
High Courts05 Jul 1949
Nanda Kumar Bardhan Vs Governor-General in Council
Calcutta High Court · (1949) 07 CAL CK 0020
High Courts04 Jul 1949
Bishendas Agarwalla Vs Nirmala Tea Co. Ltd.
Calcutta High Court · (1949) 07 CAL CK 0035
High Courts04 Jul 1949Allowed
Debi Prosanna Ghosh Vs Joy Narain Jhun-Jhunwalla
Calcutta High Court · (1949) 07 CAL CK 0006
High Courts04 Jul 1949
Panchanan Mallik and 3 Ors. Vs R. Chatterjee
Calcutta High Court · (1949) 07 CAL CK 0001
High Courts30 Jun 1949Dismissed
Gadadhar Dey Vs Sm. Rani Bala Dasi and Others
Calcutta High Court · AIR 1950 Cal 109
Provincial Small Cause Courts Act, 1887 — Article 35, 27
High Courts30 Jun 1949Dismissed
Ram Protap Kayan Vs The National Petroleum Co. Ltd.
Calcutta High Court · AIR 1950 Cal 23 : 54 CWN 58 : (1950) 2 ILR (Cal) 443
Easements Act, 1882 — Section 52Registration Act, 1908 — Section 17, 2(7), 49Transfer of Property Act, 1882 — Section 105, 106, 107, 53A
High Courts30 Jun 1949
John Amador Barretto Vs Official Trustee of Bengal
Calcutta High Court · (1949) 06 CAL CK 0007