COURT ARCHIVE
Calcutta High Court judgments, 1892
104 judgments · page 3 of 6
Shuk Lal Poddar and Another Vs Bikani Mia
Calcutta High Court · (1892) 08 CAL CK 0011
Beni Pershad Vs Parbati Koer and Another through his mother and guardian, Pachtola Koer
Calcutta High Court · (1893) ILR (Cal) 895
Rajbullubh Sahai Vs Joy Kishen Pershad alias Joy Lal and Khoob Lal
Calcutta High Court · (1893) ILR (Cal) 29
Annada Charan Mukhuti and others Vs Kishori Mohan Rai and others
Calcutta High Court · (1892) 07 CAL CK 0011
Jugul Kissore Lal Singh Deo Vs Kartic Chunder Chottopadhya Ors.
Calcutta High Court · (1894) ILR (Cal) 116
Gunamoni Dasi Vs Gopal Chunder Chatterjee
Calcutta High Court · (1893) ILR (Cal) 370
Ripoo Murdan Singh and Others Vs Ram Rekha Lal and Others
Calcutta High Court · (1893) ILR (Cal) 325
Samir Gazi and Another Vs Ram Chunder Sadhu Khan
Calcutta High Court · (1893) ILR (Cal) 25
Chandra Dassia Vs Ram Das and Others
Calcutta High Court · (1893) ILR (Cal) 409
Thakoor Dyal Singh and Others Vs Sarju Pershad Misser and Another
Calcutta High Court · (1893) ILR (Cal) 22
Shib Nath Dut and Others Vs Gosto Behary Pyna and Another
Calcutta High Court · (1892) 07 CAL CK 0002
Maksud Ali Vs Nargis Dye
Calcutta High Court · (1893) ILR (Cal) 322
Peary Mohun Mukerji Vs Ali Sheikh and Others
Calcutta High Court · (1893) ILR (Cal) 249
Surendronath Pal Chowdhry and Others Vs Tincowri Dasi
Calcutta High Court · (1893) ILR (Cal) 247
Khalilul Rahman Vs Gobind Pershad and Others
Calcutta High Court · (1893) ILR (Cal) 328
Panchanan Banerji Vs Rai Kumar Guha
Calcutta High Court · (1892) ILR (Cal) 610
Mukunda Lal Pal Chowdhry and Another Vs I. Lehuraux and Others
Calcutta High Court · (1893) ILR (Cal) 379
In Re: Shoshee Bhusan Bannerjee
Calcutta High Court · (1892) ILR (Cal) 582
Bir Narain Panda and Others Vs Darpa Narain Prodhan and Another
Calcutta High Court · (1893) ILR (Cal) 74