High Courts20 Apr 1892
Pertab Udai Nath Sahi Dev Vs Pardhan Mokand Sing and Others
Calcutta High Court · (1898) ILR (Cal) 399
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 124
COURT ARCHIVE
Calcutta High Court judgments, 1892
104 judgments · page 5 of 6
High Courts08 Apr 1892
Judoonath Ghose Vs Raniganj Coal Association Limited
Calcutta High Court · (1892) ILR (Cal) 489
Bengal Tenancy Act, 1885 — Section 5
High Courts07 Apr 1892
Cohen and Another Vs Nursing Dass Auddy
Calcutta High Court · (1892) ILR (Cal) 201
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Apr 1892
Land Mortgage Bank Vs Sudurudeen Ahmed
Calcutta High Court · (1892) ILR (Cal) 358
High Courts01 Apr 1892
Peary Mohun Mookerjee Vs Kunaris Chunder Sircar and Others represented by their mother and next friend Bindoo Bashini Dabea and Others
Calcutta High Court · (1892) ILR (Cal) 790
Bengal Tenancy Act, 1885 — Section 26, 5, 86
High Courts28 Mar 1892
Durga Prosad Bundopadhya and Others Vs Brindabun Roy and Others
Calcutta High Court · (1892) ILR (Cal) 504
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts25 Mar 1892
Haripria Debi Vs Ram Churn Myti and Another
Calcutta High Court · (1892) ILR (Cal) 541
Bengal Tenancy Act, 1885 — Section 155, 188
High Courts23 Mar 1892
Kalachand Kyal Vs Shib Chunder Roy
Calcutta High Court · (1892) ILR (Cal) 392
Contract Act, 1872 — Section 74
High Courts22 Mar 1892
Mohima Chunder Biswas Vs Tarini Sunker Ghose
Calcutta High Court · (1892) ILR (Cal) 487
Guardians and Wards Act, 1890 — Section 47
High Courts21 Mar 1892
Bindubashini Chowdhurani Vs Janhobi Chowdhurani and Others
Calcutta High Court · (1892) 03 CAL CK 0003
High Courts18 Mar 1892
Orr Vs Norendra Nath Sen and Others
Calcutta High Court · (1892) ILR (Cal) 368
High Courts18 Mar 1892
Meer Mahomed Israil Khan Vs Sashti Churn Ghose and Others
Calcutta High Court · (1892) ILR (Cal) 412
High Courts17 Mar 1892
Budhu Nath Poddar and Others Vs The Secretary of State for India in Council
Calcutta High Court · (1892) ILR (Cal) 538
High Courts12 Mar 1892
Guru Proshad Dhur, Abdul Bari and Others and Rambullub Das Chowdhry Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1893) ILR (Cal) 51
Limitation Act, 1963 — Article 120, 62
High Courts12 Mar 1892
Radha Dulari Koer Vs Dulhin Golab Koer
Calcutta High Court · (1892) ILR (Cal) 463
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts11 Mar 1892
Kanchan Modi and Others Vs Baij Nath Singh and Others
Calcutta High Court · (1892) ILR (Cal) 336
Succession Certificate Act, 1889 — Section 4
High Courts05 Mar 1892
Ananta Lal Mondul and Another Vs Rajnarain Mitra, Karali Charan Mukerjee and Others, Kristo Lal Chowdhuri and Others
Calcutta High Court · (1892) ILR (Cal) 703
High Courts04 Mar 1892
Nur Ali Dubash Vs Abdul Ali
Calcutta High Court · (1892) ILR (Cal) 765
Contract Act, 1872 — Section 27
High Courts04 Mar 1892
Grish Chunder Mukhopadhya Vs Aghore Nath Mukhopadhya
Calcutta High Court · (1893) ILR (Cal) 18