High Courts30 Apr 1886
Sadhusaran Singh and Another Vs Panchdeo Lal and Others
Calcutta High Court · (1887) ILR (Cal) 1
COURT ARCHIVE
Calcutta High Court judgments, 1886
166 judgments · page 5 of 9
High Courts30 Apr 1886
Mazhar Hossain and Others Vs Misri Lal and Others
Calcutta High Court · (1886) ILR (Cal) 262
High Courts28 Apr 1886
Bhairab Chundra Chowdri Vs Alek Jan
Calcutta High Court · (1886) ILR (Cal) 268
High Courts20 Apr 1886
Ashanullah Khan Bahadur Vs Trilochan Bagchi and Another
Calcutta High Court · (1886) ILR (Cal) 197
Evidence Act, 1872 — Section 114Road Cess Act, 1871 — Section 52
High Courts20 Apr 1886
The Shamnugger Jute Factory Co., Ld. and Another Vs Ram Narain Chatterjee and Others
Calcutta High Court · (1887) ILR (Cal) 189
Specific Relief Act, 1877 — Section 54, 55
High Courts20 Apr 1886
Arjan Bibi Vs Asgar Ali Chowdhuri
Calcutta High Court · (1886) ILR (Cal) 200
Contract Act, 1872 — Section 74
High Courts19 Apr 1886
Gowri Prosad Kundu and Others Vs Ram Ratan Sircar and Others
Calcutta High Court · (1886) ILR (Cal) 159
Limitation Act, 1963 — Article 13
High Courts19 Apr 1886
Loke Nath Surma and Others Vs Keshab Ram Doss and Others
Calcutta High Court · (1886) ILR (Cal) 147
Specific Relief Act, 1877 — Section 42
High Courts16 Apr 1886
Kalachand Sircar and Others Vs Queen-Empress
Calcutta High Court · (1886) ILR (Cal) 53
High Courts15 Apr 1886
Bandikaratan Tewari Chowdhry Vs Ram Kishore Gangopadhry
Calcutta High Court · (1886) ILR (Cal) 203
High Courts15 Apr 1886
Kashisauri Debi Vs Grish Chandra and Brojo Sundari Debi
Calcutta High Court · (1886) ILR (Cal) 145
Transfer of Property Act, 1882 — Section 135
High Courts14 Apr 1886
Dharma Das Ghose Vs Nusseruddin
Calcutta High Court · (1885) ILR (Cal) 660
Penal Code, 1860 (IPC) — Section 425
High Courts14 Apr 1886
Bhobo Pershad Khan Chowdhuri by his mother Ram Sukhi Dabia and Another Vs Sharat Sundari Dabia
Calcutta High Court · (1886) ILR (Cal) 101
High Courts14 Apr 1886
Visranjee Visenjee and Others Vs Moorajee Poonja
Calcutta High Court · (1885) ILR (Cal) 658
High Courts13 Apr 1886
Abirunnissa Khatoon Vs Komurunnissa Khatoon and Others
Calcutta High Court · (1886) ILR (Cal) 100
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts08 Apr 1886
Prannath Shaha and Another Vs Madhu Kulu and Others
Calcutta High Court · (1886) ILR (Cal) 96
High Courts03 Apr 1886
Wallis and Others Vs Taylor
Calcutta High Court · (1886) ILR (Cal) 37
Army Act, 1950 — Section 151Presidency Small Cause Courts Act, 1882 — Section 18
High Courts03 Apr 1886
In Re: The Kondoli Tea Co. Ld.
Calcutta High Court · (1886) ILR (Cal) 43
Stamp Act, 1899 — Article 21