High Courts08 Feb 2013Allowed
Smti. Vidyawati Vs Shri Kishen
Calcutta High Court · (2013) CriLJ 4469
Criminal Procedure Code, 1973 (CrPC) — Section 468Protection of Women From Domestic Violence Act, 2005 — Section 12, 3, 31
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 49 of 54
High Courts08 Feb 2013
Smt. Manimala Ghosh (Das) Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0043
High Courts08 Feb 2013
Sunil Kumar Sammadar Vs The Union of India and Others
Calcutta High Court · (2013) 02 CAL CK 0040
High Courts07 Feb 2013Disposed Off
Bimalendu Mazumder Vs National Institute of Technology
Calcutta High Court · (2013) 3 CHN 215
High Courts07 Feb 2013
Firoza Begum Vs State of West Bengal
Calcutta High Court · (2013) 3 CHN 241 : (2013) 4 WBLR 884
High Courts07 Feb 2013
Smt. Sabita Debnath Vs Sri. Swarup Debnath Sri. Swarup Debnath Vs Smt. Sabita Debnath
Calcutta High Court · (2013) 02 CAL CK 0075
High Courts07 Feb 2013Dismissed
Sudip Chakraborty Vs State of West Bengal and Others
Calcutta High Court · (2013) LabIC 1354
Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 463, 464, 465
High Courts07 Feb 2013
In Re: Shibaram Mahato and Others
Calcutta High Court · (2014) 2 Crimes 244 : (2014) 1 RCR(Civil) 466 : (2014) 1 RCR(Criminal) 822
High Courts07 Feb 2013Allowed
Debabrata Mondal Vs The State of West Bengal
Calcutta High Court · (2013) 2 WBLR 295
Constitution of India, 1950 — Article 226
High Courts06 Feb 2013Allowed
Jagannath Mondal and Others Vs State of West Bengal
Calcutta High Court · (2013) CriLJ 1994 : (2013) 3 DMC 799
Criminal Procedure Code, 1973 (CrPC) — Section 313, 34Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts06 Feb 2013
Swapan Kumar Majhi Vs State of West Bengal and Others
Calcutta High Court · (2013) 1 LLN 655
High Courts06 Feb 2013
Ram Prasad Chandra Vs Budge Budge Floor Coverings Limited
Calcutta High Court · (2013) 3 CHN 151
High Courts06 Feb 2013Disposed Off
Shobha Paresh Kampani Vs Kolkata Municipal Corporation
Calcutta High Court · (2013) 3 CHN 34
High Courts06 Feb 2013Allowed
Bally Municipality and Others Vs Monoranjan Ghosh and Others
Calcutta High Court · (2013) 1 CALLT 567 : (2013) 5 CHN 403 : (2013) 2 WBLR 288
West Bengal Municipal Act, 1993 — Section 218, 218(1), 218(3)
High Courts05 Feb 2013Dismissed
Tarak Nath Manna Vs Nityananda Saha
Calcutta High Court · AIR 2013 Cal 181 : (2013) 2 CALLT 111 : (2013) 5 CHN 461
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 92
High Courts05 Feb 2013
SSS Loha Marketing Private Limited Vs Bibby Financial Services India Private Limited
Calcutta High Court · (2013) 3 BC 287 : (2013) 2 CALLT 139 : (2013) 2 CHN 218 : (2013) 2 WBLR 298
Companies Act, 1956 — Section 434(1), 434(1)(a)Negotiable Instruments Act, 1881 (NI) — Section 138(b)
High Courts05 Feb 2013
Bibby Financial Services India P. Ltd. Vs SSS Loha Marketing P. Ltd.
Calcutta High Court · (2013) 177 CompCas 36 : (2013) 3 CompLJ 186
Companies Act, 1956 — Section 147(1)(c), 434(1), 434(1)(a)Negotiable Instruments Act, 1881 (NI) — Section 138(b)
High Courts05 Feb 2013
Sea Stream Navigation Ltd. Vs LMJ International Ltd.
Calcutta High Court · (2013) 02 CAL CK 0063
Arbitration Act, 1940 — Section 15, 17Arbitration and Conciliation Act, 1996 — Section 46, 48, 49Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(1)(4), Order 21 Rule 1(1)(c)
High Courts05 Feb 2013Allowed
M/s. K.C. Nath and Co. and others Vs Sri Ananda Mohan Bose and others
Calcutta High Court · (2013) 2 CALLT 96 : (2013) 5 CHN 483
West Bengal Premises Tenancy Act, 1956 — Section 13(6), 14, 17
High Courts05 Feb 2013Dismissed
Biswajit Das Vs State of West Bengal
Calcutta High Court · (2013) 4 CHN 555