High Courts06 Mar 2013
Swastic Projects Private Limited Vs Kazi Amiruzzaman
Calcutta High Court · (2013) 4 CHN 583
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 45 of 54
High Courts05 Mar 2013Dismissed
Ganesh Mondal Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 655
Penal Code, 1860 (IPC) — Section 376
High Courts05 Mar 2013
Naffar Chandra Jute Mills Ltd. Vs State of West Bengal and Others
Calcutta High Court · (2013) 63 VST 104
West Bengal Sales Tax Act, 1954 — Section 43(3), 43(5), 43(6)
High Courts05 Mar 2013
Dr. Pranab Kumar Karmakar Vs State of West Bengal and Others
Calcutta High Court · (2013) 4 CHN 586 : (2013) LabIC 3153 : (2013) 4 LLN 159
Calcutta University Act, 1979 — Section 39(2)
High Courts05 Mar 2013
Kayan Container (P) Ltd. @ Kayan Udyog Ltd. Vs Official Liquidator, High Court
Calcutta High Court · (2013) 298 ELT 384
High Courts04 Mar 2013Dismissed
Etilata Kaibarta Vs The State of West Bengal and Others
Calcutta High Court · (2013) 2 CALLT 303 : (2013) 1 LLN 650
High Courts04 Mar 2013Allowed
Shri Parimal Halder Vs The Union of India and Others
Calcutta High Court · (2013) 03 CAL CK 0041
High Courts04 Mar 2013Disposed Off
Biswanath Sarkar and Another Vs Sunit Kumar Saha
Calcutta High Court · (2013) 3 WBLR 271
West Bengal Land Reforms Act, 1955 — Section 14, 2, 8
High Courts04 Mar 2013
Frost International Ltd. and Another Vs Commissioner of Sales Tax and Others
Calcutta High Court · (2013) 64 VST 447
High Courts04 Mar 2013Dismissed
Monojit Das Vs The State of West Bengal and Others
Calcutta High Court · (2014) LabIC 361
High Courts01 Mar 2013Dismissed
Central Bureau of Investigation Vs Dilip Kumar Lahiri and Others
Calcutta High Court · (2013) CriLJ 2807 : (2013) 2 Crimes 434
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 190(b), 2(r)
High Courts01 Mar 2013Dismissed
Ashis Pakhira Vs The State of West Bengal
Calcutta High Court · (2014) LabIC 799
High Courts01 Mar 2013
Saregama India Ltd. Vs Viacom 18 Motion Pictures and Others
Calcutta High Court · (2013) 3 WBLR 154
Copyright Act, 1957 — Section 14(a), 51
High Courts01 Mar 2013Dismissed
Sri Bikash Das Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 309 : (2013) 3 CHN 378 : (2013) 3 DMC 508
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 302, 498A
High Courts01 Mar 2013Dismissed
Makhan Chandra Das Vs Parimal Chandra Das
Calcutta High Court · (2013) 2 CALLT 547 : (2013) 3 CHN 597
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151
High Courts01 Mar 2013Allowed
Jay Prokash Ghosh and Another Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 328 : (2013) 3 CHN 699 : (2013) 3 DMC 673
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A, 498A(a)
High Courts01 Mar 2013Dismissed
Smt. Maya Majee Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 895
High Courts01 Mar 2013Disposed Off
Smt. Rama Garg and Another Vs Sri Ratan Kumar Jasrapuria and Another
Calcutta High Court · (2013) 3 JCC 164
High Courts28 Feb 2013Dismissed
In Re: Bee Pee Jay Finance Limited
Calcutta High Court · (2013) 3 CHN 664