High Courts08 Oct 2013
Sashi Prasad Goenka and Others Vs Steelco Syndicate and Others
Calcutta High Court · (2014) 2 CHN 457
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 11 of 54
High Courts08 Oct 2013
Sri. Subrata Ghosal Vs The State of West Bengal and Others
Calcutta High Court · (2014) 2 ACC 368 : AIR 2014 Cal 54 : (2014) 1 CHN 195
High Courts08 Oct 2013Allowed
Uttam Kumar Dutta Vs The State of West Bengal and Others
Calcutta High Court · (2014) LabIC 887
High Courts08 Oct 2013Allowed
Controller of Telecom Stores BSNL Vs Sri Chintaharan Halder and Others
Calcutta High Court · (2014) 140 FLR 338 : (2013) 5 LLN 213
High Courts08 Oct 2013
Purbakola Bayan Silpa Samabay Samity Ltd. Vs The State of West Bengal and Others Purbakola Gram Kalyan Samity and Gram Committee. Vs Purbakola Bayan Silpa Samabay Samity Ltd. and Others
Calcutta High Court · (2013) 10 CAL CK 0001
High Courts07 Oct 2013
Housing and Urban Development Corporation Ltd. (Hudco) and Another Vs Rochita Towers and Estates Pvt. Ltd.
Calcutta High Court · AIR 2014 Cal 24 : (2014) 2 BC 222
High Courts07 Oct 2013
Rebati Baidya and Others Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 73
High Courts07 Oct 2013Dismissed
Smt. Shelly Mullick Vs Shibnath Mullick and Others
Calcutta High Court · (2013) 10 CAL CK 0005
High Courts03 Oct 2013Dismissed
All B.Ed. Degree Holders Welfare Association and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 621
High Courts03 Oct 2013
Nicco Corporation Ltd. Vs Commissioner of Service Tax
Calcutta High Court · (2014) 307 ELT 228 : (2014) 35 STR 727
High Courts03 Oct 2013Disposed Off
Poddar Projects Ltd. Vs Central Bank of India
Calcutta High Court · (2013) 10 CAL CK 0038
High Courts03 Oct 2013
Madanlal Agarwala @ Madanlal Agarwal Vs State of West Bengal and Another
Calcutta High Court · (2014) 2 RCR(Criminal) 289
High Courts03 Oct 2013Disposed Off
Concept Ventures Private Limited Vs Kolkata Municipal Corporation
Calcutta High Court · (2014) 2 CHN 672
High Courts30 Sept 2013
Rama Ballav Roy Vs Smt. Kamala Chatterjee and Others
Calcutta High Court · (2014) 2 CHN 280
High Courts30 Sept 2013Allowed
Alcove Construction Pvt. Ltd. Vs Mst. Rabiya Bibi and Others
Calcutta High Court · (2014) 1 CHN 684
High Courts30 Sept 2013Allowed
Moiful Sheik and Others Vs Md. Mansur Ali
Calcutta High Court · (2014) 2 CHN 283
West Bengal Land Reforms Act, 1955 — Section 8
High Courts30 Sept 2013
Premchand Jute and Industries Pvt. Ltd. Vs Union of India
Calcutta High Court · (2014) 1 CHN 140
High Courts30 Sept 2013
Jaiswal Import Cargo Services Ltd. Vs C.C. (Airport and Admin.)
Calcutta High Court · (2014) 306 ELT 49
High Courts30 Sept 2013
Ajay Singh Vs M/s. Nik Nish Retail Ltd.
Calcutta High Court · (2013) 09 CAL CK 0012