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Calcutta High Court judgments, 2013

1,080 judgments · page 12 of 54

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High Courts30 Sept 2013Disposed Off

Merlin Developers Vs Mrs. Nilam Choudhury and Others

Calcutta High Court · (2013) 5 CHN 23

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High Courts30 Sept 2013Dismissed

Tapabrata Banerjee Vs Central Bureau of Investigation

Calcutta High Court · (2013) 5 CHN 279 : (2014) 1 Crimes 443

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High Courts27 Sept 2013Dismissed

Chitta Ranjan Ghosh Vs UCO Bank and Others

Calcutta High Court · (2013) 4 CALLT 347 : (2014) 1 CHN 693 : (2014) 2 WBLR 541

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High Courts27 Sept 2013

Legjin Tshering Vs Rinchen Chapkhanwalla

Calcutta High Court · (2014) 2 CHN 318

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High Courts27 Sept 2013

David Mantosh Vs Apollo Gleneagles Hospital Ltd.

Calcutta High Court · (2014) 1 CHN 1

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High Courts27 Sept 2013Partly Allowed

Raj Kumar Das @ Buro Vs The State of West Bengal

Calcutta High Court · (2013) 09 CAL CK 0099

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High Courts27 Sept 2013Disposed Off

Anjuman Ara Vs Sahida Khatoon

Calcutta High Court · (2014) 1 CHN 703

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High Courts27 Sept 2013Disposed Off

Sri Pawan Kumar Agarwal and Another Vs The State of West Bengal and Others

Calcutta High Court · (2014) 1 CALLT 239 : (2014) 1 CHN 83

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High Courts27 Sept 2013Allowed

Manjeet Gaba Vs State of West Bengal

Calcutta High Court · (2014) 2 CHN 612

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High Courts27 Sept 2013Dismissed

Asha Audio Co. and Another Vs Om Prakash Sonik The Indian Performing Right Society Ltd. Vs Asha Audio Co. and Others

Calcutta High Court · (2014) 1 CHN 99 : (2014) 57 PTC 354

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High Courts27 Sept 2013

The Managing Committee of Duba Khoksan Bairdangi K.R. High School Vs The State of West Bengal and Others

Calcutta High Court · (2014) 1 CALLT 27 : (2014) 2 CHN 93 : (2014) 141 FLR 340

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High Courts27 Sept 2013Allowed

Indian Drug Manufacturers Association and Others Vs The State of West Bengal and Others

Calcutta High Court · (2013) 5 CHN 36 : (2014) 140 FLR 419 : (2013) 4 LLJ 543

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High Courts26 Sept 2013Dismissed

M/s. Diopharma Vs Sri Rabindra Nath Sadhukhan and Another

Calcutta High Court · (2013) 4 CALLT 643 : (2013) 5 CHN 650

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High Courts26 Sept 2013

Elite Press Vs Siddharth Vinay Kumar Kantilal Shah

Calcutta High Court · (2014) 1 CHN 417

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High Courts26 Sept 2013Disposed Off

Haradhan Malik Vs Biswanath Malik and Others

Calcutta High Court · (2013) 4 CALLT 491 : (2013) 5 CHN 569

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High Courts26 Sept 2013Dismissed

Basanti Mondal and Others Vs Srikanta Mondal

Calcutta High Court · (2014) 2 CHN 314

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High Courts26 Sept 2013Disposed Off

Sri Kartick Raha and Others Vs Sri Sanjeeb Kumar Dey @ Sri Sanjeeb Dey and Others

Calcutta High Court · (2013) 09 CAL CK 0085

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High Courts26 Sept 2013Dismissed

Smt. Indira Chunder Vs Laxmi Charan Law and Others

Calcutta High Court · (2013) 09 CAL CK 0077

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High Courts26 Sept 2013

Raj Kumar Das Vs Dibakar Nath

Calcutta High Court · (2014) 1 CHN 550

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High Courts26 Sept 2013Dismissed

Gopal Das Vs Ajoy Mukherjee and Another

Calcutta High Court · (2014) 1 CHN 584

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