High Courts08 Oct 2013Dismissed
Dr. Souryendra Nath Sarkar Vs The State of West Bengal and Others
Calcutta High Court · (2013) 10 CAL CK 0041
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 10 of 54
High Courts08 Oct 2013Disposed Off
Commissioner of Income Tax, Kolkata-II Vs M/s. Lily Exporters Pvt. Ltd.
Calcutta High Court · (2013) 10 CAL CK 0039
High Courts08 Oct 2013Allowed
Paresh Nath Dutta Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 226 : (2014) 1 ESC 131
High Courts08 Oct 2013Allowed
Md. Mustafa Vs The Kolkata Port Trust and Others
Calcutta High Court · (2014) LabIC 395 : (2013) 4 LLJ 759
High Courts08 Oct 2013
Shyamal Kanti Goswami and Another Vs Ashim Mukherjee
Calcutta High Court · (2014) 1 CALLT 110 : (2014) 2 CHN 136 : (2014) 1 RCR(Criminal) 92
High Courts08 Oct 2013Allowed
Jyostna Rani Sarkar Vs Keya Majumdar
Calcutta High Court · (2014) 2 RCR(Rent) 6
High Courts08 Oct 2013
Smt. Prajapati Mishra Vs Union of India and Others
Calcutta High Court · (2013) 10 CAL CK 0033
High Courts08 Oct 2013Disposed Off
Rita Mukherjee and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 560 : (2014) LabIC 911
High Courts08 Oct 2013Dismissed
Tata Motors Finance Limited, ICICI Bank Limited and Family Credit Limited and Another Vs Assistant Commissioner of Sales Tax, Joint Commissioner of Sales Tax and Assistant Commissioner of Sales Tax Salt Lake Charge and Others
Calcutta High Court · (2013) 10 CAL CK 0031
High Courts08 Oct 2013
Precious Carrying Corporation Ltd. Vs Second Labour Court
Calcutta High Court · (2014) 1 CHN 382
High Courts08 Oct 2013Dismissed
Atashi Barua and Others Vs The State of West Bengal and Another
Calcutta High Court · (2013) 10 CAL CK 0028
High Courts08 Oct 2013
Gautam Kundu and Another Vs Nazul Islam and Another
Calcutta High Court · (2014) 1 CHN 459
High Courts08 Oct 2013Disposed Off
Ashok Kumar Kar Vs The State of West Bengal and Others
Calcutta High Court · (2013) 10 CAL CK 0026
High Courts08 Oct 2013Dismissed
Aniruddha Manna Vs Union of India and Others
Calcutta High Court · (2014) 140 FLR 342 : (2014) LabIC 581 : (2014) 1 LLJ 764 : (2013) 5 LLN 224 : (2014) LLR 190
High Courts08 Oct 2013Disposed Off
Dinesh Paswan Vs Union of India and Others
Calcutta High Court · (2013) 10 CAL CK 0022
High Courts08 Oct 2013Allowed
Indian Oil Corporation Limited Vs The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court and Others
Calcutta High Court · (2013) 4 CALLT 662 : (2014) 1 CHN 313 : (2013) 139 FLR 779 : (2013) 5 LLN 217 : (2014) LLR 244 : (2014) 1 WBLR 675
High Courts08 Oct 2013Allowed
Hindustan Copper Limited Vs Dinabandhu Satapathy and Others
Calcutta High Court · (2014) LabIC 471
High Courts08 Oct 2013Disposed Off
Sri Panchanan Pal Vs The State of West Bengal and Others
Calcutta High Court · (2013) 10 CAL CK 0016
High Courts08 Oct 2013Dismissed
Sri Ashok Roy @ Ashok Kumar Roy Vs The State of West Bengal and Another
Calcutta High Court · (2013) 10 CAL CK 0014
High Courts08 Oct 2013Dismissed
The Assam Company (India) Ltd. Vs Numazar Dorab Mehta and Others
Calcutta High Court · (2014) 2 CHN 200