High Courts02 Dec 2013Disposed Off
A. Bhaskaran @ Arunacholam Bhaskaran Vs Central Bureau of Investigation and Another
Calcutta High Court · (2014) 1 CALLT 493 : (2014) 3 CCR 85
COURT ARCHIVE
Calcutta High Court judgments, 2013
1,080 judgments · page 5 of 54
High Courts29 Nov 2013Dismissed
Shri Narasimham Vs Shri K. Kondaiah
Calcutta High Court · (2013) 11 CAL CK 0066
High Courts29 Nov 2013Dismissed
Shri Ashok Kumar Samanta and Another Vs Smt Surjamukhi Mondal and Others
Calcutta High Court · (2014) 1 CALLT 195
High Courts29 Nov 2013Allowed
Taraknath Bhandari Vs State of West Bengal and Others
Calcutta High Court · (2014) 1 CHN 442
High Courts29 Nov 2013Dismissed
Fuel Sources India Private Limited Vs Parekh Aluminex Limited and Others
Calcutta High Court · (2013) 11 CAL CK 0046
High Courts29 Nov 2013
Manju Bikash Basu and Others Vs The State of West Bengal and Another
Calcutta High Court · (2013) 11 CAL CK 0030
High Courts29 Nov 2013
Sudhanshu Kumar Biswas Vs State of W.B.
Calcutta High Court · (2014) 1 CHN 747
High Courts29 Nov 2013Allowed
Sri Subal Mondal Vs Sri Gopal Chandra Mondal
Calcutta High Court · (2014) 1 CHN 706
High Courts29 Nov 2013
Soumyendra Roy Choudhury Vs UCO Bank
Calcutta High Court · (2014) 185 CompCas 330
High Courts28 Nov 2013Allowed
Dr. Debdas Banerjee and Others Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 174 : (2014) 2 CHN 186
High Courts28 Nov 2013Allowed
Dhanlaxmi Bank Ltd. Vs Aditya Birla Nuvo Ltd.
Calcutta High Court · (2013) 11 CAL CK 0064
High Courts28 Nov 2013
Commissioner of Central Excise Vs Vesuvious India Ltd.
Calcutta High Court · (2013) 42 GST 543 : (2014) 26 GSTR 360 : (2014) 34 STR 26 : (2014) 71 VST 210
High Courts28 Nov 2013Dismissed
Independent Journalist Society Vs The state of West Bengal
Calcutta High Court · (2014) 1 CHN 436
High Courts28 Nov 2013Allowed
Shri M.R. Selvam Vs The Andaman and Nicobar Administration and Others
Calcutta High Court · (2013) 11 CAL CK 0027
High Courts28 Nov 2013Disposed Off
Momotaj Begum Vs Calcutta Electricity Supply Corporation Limited
Calcutta High Court · (2014) 1 CHN 496
High Courts28 Nov 2013Disposed Off
Smt. Subasini Sahoo Vs Balisai No. 7 Gram Panchayat and Others
Calcutta High Court · (2013) 11 CAL CK 0002
High Courts27 Nov 2013Disposed Off
Shrimati Dipali Paul alias Dipurani Pal alias Dipu Pal and Others Vs United India Insurance Co. Ltd. and Others
Calcutta High Court · (2014) 1 CALLT 323
High Courts27 Nov 2013Allowed
Anjan Bose Vs State of West Bengal
Calcutta High Court · (2013) 11 CAL CK 0045
High Courts27 Nov 2013
Commissioner of Central Excise and Service Tax, Haldia Vs Lumino Industries Ltd.
Calcutta High Court · (2013) 42 GST 457 : (2014) 35 STR 59