High Courts18 Aug 1921
Lalit Mohan Dey Vs H.N. Dutta and Co. Solicitors, High Court
Calcutta High Court · 65 Ind. Cas. 209
Land Acquisition Act, 1894 — Section 31
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 5 of 20
High Courts18 Aug 1921
Mobarak Molla Vs Hechamuddi Molla and Others
Calcutta High Court · 65 Ind. Cas. 214
High Courts18 Aug 1921
Ishan Chandra Bakshi Vs Sefatulla Sikdar and Others
Calcutta High Court · 68 Ind. Cas. 219
Bengal Tenancy Act, 1885 — Section 159, 161, 167
High Courts18 Aug 1921
Gobinda Chandra Gope and Others Vs Akhil Chandra Das and Others
Calcutta High Court · 64 Ind. Cas. 858
High Courts12 Aug 1921
Rahim Bux Paramanik and Others Vs Emperor
Calcutta High Court · 64 Ind. Cas. 842
Criminal Procedure Code, 1898 (CrPC) — Section 110, 113
High Courts12 Aug 1921
Syama Charan Borman Vs Narottam Borman and Others
Calcutta High Court · 65 Ind. Cas. 257
High Courts12 Aug 1921
Sheikh Shachuni and Another Vs Shiekh Basir and Others and Nurjan Bewa and Others
Calcutta High Court · 64 Ind. Cas. 613
High Courts12 Aug 1921
Gendli Bibi and Others Vs Joynal Abdin Sarkar
Calcutta High Court · AIR 1922 Cal 254 : 64 Ind. Cas. 565
High Courts11 Aug 1921
Nogendra Chandra Das and Others Vs Rehan Ali Serang Ananta Kumar Kar Vs Sudhanya Ch. De
Calcutta High Court · 65 Ind. Cas. 440
Penal Code, 1860 (IPC) — Section 143, 506
High Courts11 Aug 1921
Rani Hemangini Debi and Others Vs Sarat Rundari Debya and Others
Calcutta High Court · AIR 1921 Cal 292 : 66 Ind. Cas. 882
Probate and Administration Act, 1881 — Section 50
High Courts10 Aug 1921
Rash Behari Gangully Vs Shabharanjan Samaddar and Others
Calcutta High Court · 64 Ind. Cas. 1001
High Courts10 Aug 1921
Hon''ble Raja Reshee Case Law Vs Satish Chandra Paul
Calcutta High Court · AIR 1922 Cal 123 : 64 Ind. Cas. 774
Bengal Tenancy Act, 1885 — Section 105
High Courts10 Aug 1921
Dulloo Singh and Others Vs The Deputy Inspector General of Police, C.I.D. Bengal
Calcutta High Court · AIR 1922 Cal 412 : 65 Ind. Cas. 570
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 204, 471
High Courts10 Aug 1921
Amarnath Bhattacharjee and Others Vs Hon''ble Raja Hrishikesh Laha and Others
Calcutta High Court · 64 Ind. Cas. 829
High Courts10 Aug 1921Dismissed
Rishikesh Law Vs Satish Chandra Pal and others
Calcutta High Court · (1921) 08 CAL CK 0031
High Courts10 Aug 1921
Raja Sasi Kanta Acharjya Bahadur Vs Sandhya Moni Dasya and Another
Calcutta High Court · AIR 1921 Cal 236 : 65 Ind. Cas. 4
Bengal Tenancy Act, 1885 — Section 102, 102(6), 103B(3)
High Courts10 Aug 1921
Bama Charan Chakravarti and Others Vs Kishore Mohan Roy and Others
Calcutta High Court · 64 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Limitation Act, 1963 — Section 20(2)
High Courts09 Aug 1921
A.D. Pickford Vs Rai Bahadur Janoki Nath Roy
Calcutta High Court · AIR 1921 Cal 763 : 70 Ind. Cas. 488
High Courts09 Aug 1921
Kumar Sarat Kumar, Ray Vs Ram Chandra Chatterjee
Calcutta High Court · AIR 1922 Cal 42 : 68 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 16 Rule 21, Order 26 Rule 4
High Courts08 Aug 1921
Nathmull Vs Goneshmull Jivanmull
Calcutta High Court · AIR 1921 Cal 106 : 66 Ind. Cas. 886
Presidency Towns Insolvency Act, 1909 — Section 118