High Courts14 Jun 1921
Harihar Das and Others Vs Krishnadhan Ghosh and Others
Calcutta High Court · 62 Ind. Cas. 625
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 11 of 20
High Courts14 Jun 1921
N.K. Sarkar Vs The Howrah Municipality
Calcutta High Court · 62 Ind. Cas. 575
Calcutta Municipal Act, 1923 — Section 466, 574, 631Criminal Procedure Code, 1898 (CrPC) — Section 246
High Courts13 Jun 1921
Paresh Nath Pal Choudhury and Others Vs Ismail Sordar and Others
Calcutta High Court · 64 Ind. Cas. 993
Limitation Act, 1877 — Section 7, 8, 9Limitation Act, 1908 — Section 19
High Courts13 Jun 1921
Paresh Nath Pal Choudhury and others Vs Ismail Sardar and others
Calcutta High Court · (1921) 06 CAL CK 0012
High Courts10 Jun 1921
Keramat Ali Vs Emperor
Calcutta High Court · 62 Ind. Cas. 829
Legal Practitioners Act, 1879 — Section 3, 36
High Courts07 Jun 1921Dismissed
Legal Remembrancer Vs Trailokya Nath Chatterjee
Calcutta High Court · (1921) 06 CAL CK 0011
High Courts07 Jun 1921
Saraj Kumar Acharji Chowdhury and Others Vs Umed Ali Howladar and Others and Gopal Chandra Saha and Others
Calcutta High Court · AIR 1922 Cal 251 : 63 Ind. Cas. 954
Bengal Tenancy Act, 1885 — Section 106Limitation Act, 1963 — Article 120
High Courts07 Jun 1921
Romesh Chandra Das Vs Sarada Kripa Lal and Others
Calcutta High Court · 62 Ind. Cas. 751
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10(1)
High Courts06 Jun 1921
Khagendra Nandan Asram Vs Sahayram Chakravarty and Others
Calcutta High Court · AIR 1921 Cal 177 : 62 Ind. Cas. 776
Civil Procedure Code, 1908 (CPC) — Section 109, 92
High Courts05 Jun 1921
Kumar Manmotha Nath Mitter Vs Walter Locke and Co., and Another
Calcutta High Court · 68 Ind. Cas. 417
Calcutta Rent Act, 1920 — Section 11(4)
High Courts03 Jun 1921
Brojendra Kumar Roy Choudhuri and Others Vs Asutosh Roy and Others
Calcutta High Court · AIR 1921 Cal 385 : 70 Ind. Cas. 420
Limitation Act, 1963 — Section 16
High Courts01 Jun 1921
Bejoy Kumar Addy and Others Vs Secretary of State for India in Council
Calcutta High Court · AIR 1921 Cal 406 : 84 Ind. Cas. 727
High Courts01 Jun 1921
Hamid Ali Vs Ram Kumar Poddar and on his death his Heirs Ane Legal Representatives, Ramesh Chandra Poddar Aed Ors.
Calcutta High Court · 62 Ind. Cas. 639
Bengal Tenancy Act, 1885 — Section 153
High Courts01 Jun 1921
Akshoy Rumar Saha and Others Vs Brojendra Chandra Dutta and AnotherOrs.
Calcutta High Court · 62 Ind. Cas. 674
High Courts31 May 1921
Gyanendra Nath Chakravarti Vs Poresh Nath Pal and Another
Calcutta High Court · AIR 1922 Cal 255 : 65 Ind. Cas. 39
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, 105
High Courts31 May 1921
Krishna Das Ray and Another Vs Mohendra Chandra Sil and Others
Calcutta High Court · (1921) 05 CAL CK 0007
Bengal Tenancy Act, 1885 — Section 151Limitation Act, 1963 — Article 32
High Courts31 May 1921
Srimati Katyani Devi Vs Uday Kumar Das Idols Lakhi Janardan and Others Vs Srimati Katyani Debi
Calcutta High Court · AIR 1922 Cal 348 : 69 Ind. Cas. 117
High Courts29 May 1921Allowed
J.N. Sen and others Vs Toriautnessa Bibi and others
Calcutta High Court · (1921) 05 CAL CK 0026
High Courts27 May 1921
Makhan Lal Sircar Vs Gokul Chandra Chakravarti
Calcutta High Court · 62 Ind. Cas. 885
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 May 1921
Bhuban Chandra Hazra Vs Nibaran Chandra Santra and Another
Calcutta High Court · AIR 1922 Cal 382 : 62 Ind. Cas. 323
Criminal Procedure Code, 1898 (CrPC) — Section 145, 167, 366