High Courts26 May 1921
Gogan Howladar Vs Karimaddi Chawkidar and Others
Calcutta High Court · 65 Ind. Cas. 855
Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 448
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 12 of 20
High Courts26 May 1921Dismissed
Chandra Sekhar Mullick and Another Vs Gonesh Chandra De and Others
Calcutta High Court · (1921) 05 CAL CK 0005
High Courts25 May 1921
Chaturbhuj Chandanmull Vs Basdeo Das Daga
Calcutta High Court · 66 Ind. Cas. 198
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5(2)
High Courts25 May 1921
Sudhir Chandra Das Vs Rasseswari Chaudhuri and Others
Calcutta High Court · AIR 1921 Cal 419 : 69 Ind. Cas. 796
High Courts23 May 1921
Maharaj Kumar Dharendra Krishna Deb Bahadur and Others Vs Altafur Rahaman
Calcutta High Court · 62 Ind. Cas. 759
Contract Act, 1872 — Section 74
High Courts23 May 1921
Sitala Das Mukerjee by Ris Mother and next Friend Biraj Lakshmi Devi and Another Vs Bhut Nath Nasker
Calcutta High Court · 62 Ind. Cas. 688
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts20 May 1921
Dinanath Mahish and Others Vs Nabakumar Hajra and Others
Calcutta High Court · AIR 1921 Cal 792 : 70 Ind. Cas. 542
High Courts20 May 1921
Mohini Mohan Banerjee and Others Vs Secretary of State for India In Council and Others
Calcutta High Court · AIR 1921 Cal 193 : 67 Ind. Cas. 25
Land Acquisition Act, 1894 — Section 18
High Courts20 May 1921
Trailokya Nath Banerjee Vs Radharanjan alias Bonomali Bhattacharjee
Calcutta High Court · 67 Ind. Cas. 204
Penal Code, 1860 (IPC) — Section 191, 193, 199
High Courts20 May 1921
Ajit Shaikh Vs Jamatulla Tarafdar
Calcutta High Court · 62 Ind. Cas. 335
Criminal Procedure Code, 1898 (CrPC) — Section 133, 135
High Courts19 May 1921
Jogendra Nath Sen and Others Vs Toriantnessa Bibi and Others
Calcutta High Court · 62 Ind. Cas. 685
Specific Relief Act, 1877 — Section 42
High Courts19 May 1921
Madan Mohan Saha Vs Pryanath Dutta and Others
Calcutta High Court · 64 Ind. Cas. 362
High Courts17 May 1921
Emperor Vs Asiruddin Sarkar, On Behalf of the Firm of Abed Ali Tufani
Calcutta High Court · AIR 1921 Cal 118 : 62 Ind. Cas. 412
Criminal Procedure Code, 1898 (CrPC) — Section 137, 438
High Courts17 May 1921
Niladrinath Mukherjee and Another Vs Sarojnath Mukherjee by his Mother and Certificated Guardian Amala Debya
Calcutta High Court · 62 Ind. Cas. 681
Succession Act, 1925 — Section 160
High Courts17 May 1921
Rajendra Kumar Bose Vs Biswarup Dey and Others
Calcutta High Court · AIR 1921 Cal 632 : 64 Ind. Cas. 603
High Courts17 May 1921
Profulla Nath Tagore Vs The Secretary of State for India in Council
Calcutta High Court · 63 Ind. Cas. 892
Bengal Tenancy Act, 1885 — Section 104H
High Courts17 May 1921
Gobinda Chandra Ganguli and Another Vs Manmatha Nath Pal Choudhury and Others
Calcutta High Court · 62 Ind. Cas. 677
Bengal Tenancy Act, 1885 — Section 109A
High Courts16 May 1921
Sailendra Nath Mitra Vs Ram Chandra Pal and Others
Calcutta High Court · (1921) 05 CAL CK 0027
High Courts12 May 1921
Jaban Saha Deceased Represented by Daughter, Pamiranness and Others Vs Sebak Mondal and Another
Calcutta High Court · 64 Ind. Cas. 85
High Courts11 May 1921
Srimati Thakamani Dasi Vs Pitambar Bhuiya and Others
Calcutta High Court · 62 Ind. Cas. 957
Limitation Act, 1963 — Section 14