High Courts11 May 1921
Girish Chandra Roy Vs Akhay Kumar Sardar
Calcutta High Court · 62 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 426
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 13 of 20
High Courts10 May 1921
Benode Behari Bagchi Vs C.W.T. Hook
Calcutta High Court · 62 Ind. Cas. 328
Calcutta Port Act, 1890 — Section 83, 84
High Courts10 May 1921
Indu Bhusan Sarkar and Others Vs Jatu Mallik and Others
Calcutta High Court · AIR 1921 Cal 611 : 62 Ind. Cas. 699
Bengal Tenancy Act, 1885 — Section 30, 52
High Courts10 May 1921
Shib Narain Pal Vs Ram Bilash Marwari and Another
Calcutta High Court · 65 Ind. Cas. 263
Contract Act, 1872 — Section 107
High Courts06 May 1921
Mesbahuddin Ahmed Chowdhury Vs Abdul Borkat Ahamadulla and Others
Calcutta High Court · AIR 1921 Cal 303 : 65 Ind. Cas. 839
Bengal Tenancy Act, 1885 — Section 15, 16Land Registration Act, 1876 — Section 78, 81
High Courts06 May 1921
Chandra Mohan Karar and Another Vs Srimati Rohini Dasi
Calcutta High Court · 64 Ind. Cas. 366
Contract Act, 1872 — Section 71, 74
High Courts06 May 1921
Raj Kumari Bose Choudhurani Vs Surendra Nath Guha Choudhuri
Calcutta High Court · (1921) 05 CAL CK 0002
High Courts05 May 1921
Jewan Ram Vs Ratan Chand-Kishen Chand
Calcutta High Court · AIR 1921 Cal 795 : 70 Ind. Cas. 498
Contract Act, 1872 — Section 107Transfer of Property Act, 1882 — Section 3, 6(e)
High Courts05 May 1921
Bikram Kumar Bose Vs Mohit Krishna Kundu and Others
Calcutta High Court · 64 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Transfer of Property Act, 1882 — Section 36
High Courts04 May 1921
Shahabaj Mandal Vs Bhajahari Nath
Calcutta High Court · AIR 1922 Cal 364 : 75 Ind. Cas. 75
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 May 1921
Sarat Chunder Gupta Vs Kanai Lal Chuckerbutty and Another
Calcutta High Court · AIR 1921 Cal 786 : 70 Ind. Cas. 525
Limitation Act, 1963 — Article 120, 91, 95, 18
High Courts03 May 1921
The Superintendent and Remembrancer of Legal Affairs Vs Baroda Kanta and Others Nityananda Das and Sarat Chandra Ghosh Vs Manoranjan Majumdar
Calcutta High Court · AIR 1921 Cal 79 : 66 Ind. Cas. 1003
Penal Code, 1860 (IPC) — Section 225B
High Courts02 May 1921
Jogendra Krishna Roy and Others Vs Kurpal Harshi and Co.
Calcutta High Court · 68 Ind. Cas. 993
High Courts02 May 1921
Harendra Kumar Roy Chowdhury and Others Vs Durga Charan Saha and Others
Calcutta High Court · 62 Ind. Cas. 697
Bengal Tenancy Act, 1885 — Section 103(b)
High Courts28 Apr 1921
Kumar Monmatha Nath Mitter Roy Bahadur and Kumar Manmatha Nath Mitra Bahadur Vs Chini Lal Ghose and Another
Calcutta High Court · 70 Ind. Cas. 81
High Courts28 Apr 1921
Gnanendra Nath Ghose Vs Panchkouri Garain and Others
Calcutta High Court · 64 Ind. Cas. 310
High Courts28 Apr 1921
Shaikh Tabrij and Others Vs Kedar Nath Dutta and Others and Gdrudas Kundu Chaudhury and Others
Calcutta High Court · 62 Ind. Cas. 773
High Courts26 Apr 1921
Jagabandhu Saha Vs Hari Mohan Roy, who appeared and Chandra Mohan Roy and Monmohan Roy, who did not appear in this Appeal
Calcutta High Court · 62 Ind. Cas. 653
High Courts26 Apr 1921
Birendra Kumar Biswas Vs Hemlata Biswas
Calcutta High Court · 67 Ind. Cas. 949
Divorce Act, 1869 — Section 19
High Courts25 Apr 1921
The Superintendent and Remembrancer of Legal Affairs Vs Lalit Mohan Singha Roy
Calcutta High Court · AIR 1922 Cal 342 : 62 Ind. Cas. 578
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 25, 27