High Courts14 Apr 1921
Bharat Ramanuja Das Mohant Vs Sarat Kamini Dasi and Others
Calcutta High Court · 66 Ind. Cas. 273
Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 15 of 20
High Courts14 Apr 1921
Kshitindra Mohan Roy and Others Vs Nawab Khajeh Habibulla Bahadur and Others
Calcutta High Court · 64 Ind. Cas. 724
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts14 Apr 1921Dismissed
Bharat Ramanuj Das Mahanta and another Vs Srinath, Chandra Sahoo and another
Calcutta High Court · (1921) 04 CAL CK 0009
High Courts14 Apr 1921
Lichiram Motilal Vs Radha Charan Poddar and Others
Calcutta High Court · AIR 1922 Cal 267 : 66 Ind. Cas. 15
Evidence Act, 1872 — Section 154Transfer of Property Act, 1882 — Section 53
High Courts12 Apr 1921
Baroda Prosad Dey, Chairman, Serampore Municipality Vs The Secretary of State for Inida In Council
Calcutta High Court · AIR 1922 Cal 386 : 66 Ind. Cas. 846
Land Acquisition Act, 1894 — Section 23(3)
High Courts12 Apr 1921
Sadhu Charan Pal and Another Vs Indra Mohan Mistari and Others
Calcutta High Court · 64 Ind. Cas. 90
High Courts12 Apr 1921
Rajani Kanta Shaha Vs Idris Thakur and Another
Calcutta High Court · AIR 1921 Cal 259 : 64 Ind. Cas. 280
Criminal Procedure Code, 1898 (CrPC) — Section 494(b)Penal Code, 1860 (IPC) — Section 344, 366, 497, 498
High Courts11 Apr 1921
Gopal Chandra Bandyopadhya Vs Benode Behary Roy Mandal and Another
Calcutta High Court · 64 Ind. Cas. 82
High Courts11 Apr 1921
Madhab Charan Das and Another Vs Rajani Mohon Das and Others
Calcutta High Court · 64 Ind. Cas. 583
Evidence Act, 1872 — Section 92
High Courts08 Apr 1921
Ashutosh Das Vs Emperor
Calcutta High Court · 66 Ind. Cas. 513
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts08 Apr 1921
Surjya Narain Chowdhury Vs Kunja Behary Mal and Kailas Mandal
Calcutta High Court · AIR 1921 Cal 66 : 66 Ind. Cas. 909
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts08 Apr 1921
Murari Chandra De and Others Vs Dina Nath Chandra Didya and Another
Calcutta High Court · 63 Ind. Cas. 845
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts08 Apr 1921
Tara Prasanna Sen Vs Shaudi Bibi and Others
Calcutta High Court · 62 Ind. Cas. 481
High Courts07 Apr 1921
Gour Mohun Mullick Vs Sm. Noyan Manjuri Dassi and Others
Calcutta High Court · AIR 1922 Cal 172 : 69 Ind. Cas. 915
Letters Patent Act, 1865 — Clause 15
High Courts05 Apr 1921
Janaki Nath Sinha Roy Vs Sir Bejoy Chand Mahtab Bahadur
Calcutta High Court · AIR 1921 Cal 596 : 64 Ind. Cas. 315
Limitation Act, 1963 — Section 14
High Courts04 Apr 1921
Chandra Mohan Das Mandal and Another Vs Emperor
Calcutta High Court · 77 Ind. Cas. 992
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 144
High Courts22 Mar 1921Dismissed
Rajendra Lal Ghosh Vs Mrinalini Dasi and others
Calcutta High Court · (1921) 03 CAL CK 0042
High Courts22 Mar 1921
Martin and Co. Vs The Secretary of State for India In Council
Calcutta High Court · AIR 1921 Cal 639 : 67 Ind. Cas. 909
Excess Profits Duty Act, 1919 — Section 4, 5(b), 6(1)(b)Income Tax Act, 1961 — Section 12(1), 14(1)
High Courts22 Mar 1921
Birendra Nath Mitra Vs Uma Charan Banerjee
Calcutta High Court · 64 Ind. Cas. 388
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts22 Mar 1921
Rajendra Lal Ghose Vs Rakhal Das Roy and Others
Calcutta High Court · 64 Ind. Cas. 977