High Courts10 Mar 1921
Sona Sheikh and Others Vs Naib Ali Sheikh
Calcutta High Court · 61 Ind. Cas. 714
Penal Code, 1860 (IPC) — Section 143
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 17 of 20
High Courts09 Mar 1921
Chairman of the Municipal Commissioner of Dacca Vs Krishna Das Nag and Others
Calcutta High Court · AIR 1921 Cal 473 : 64 Ind. Cas. 168
Bengal Municipal Act, 1932 — Section 15
High Courts08 Mar 1921
Krishnajiban Sanyal Vs Mahammad Masiuddin Mandal and Others
Calcutta High Court · AIR 1921 Cal 653 : 63 Ind. Cas. 244
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts08 Mar 1921
Jogmohan Pradhani Vs Indra Chandra and Others
Calcutta High Court · 63 Ind. Cas. 895
Provincial Insolvency Act, 1920 — Section 24
High Courts08 Mar 1921Dismissed
Abinash Chandra Kar and Others Vs Bhuban Chandra Maiti and Another
Calcutta High Court · (1921) 03 CAL CK 0003
High Courts07 Mar 1921
Emperor Vs Taribullah Shaikh and Others
Calcutta High Court · AIR 1921 Cal 252 : 66 Ind. Cas. 180
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 302, 323
High Courts07 Mar 1921
Mahammad Araj Vs Abdul Gofur and Others
Calcutta High Court · 63 Ind. Cas. 368
Evidence Act, 1872 — Section 92
High Courts04 Mar 1921
Probodh Chandra Mitter Vs Harish Chandra Naskar
Calcutta High Court · AIR 1921 Cal 145 : 64 Ind. Cas. 58
Land Registration Act, 1876 — Section 81
High Courts04 Mar 1921
Probodh Kumar Datta Vs Mohim Chandra Roy
Calcutta High Court · 61 Ind. Cas. 1008
Criminal Procedure Code, 1898 (CrPC) — Section 467, 471
High Courts04 Mar 1921
Surendra Prosad Lahiri Choudhuri Vs Aftabuddin Ahmed
Calcutta High Court · 70 Ind. Cas. 43
High Courts04 Mar 1921
Durga Kumar De Vs Samedur Raza Chaudhuri
Calcutta High Court · 61 Ind. Cas. 167
Penal Code, 1860 (IPC) — Section 143, 186, 188, 332
High Courts03 Mar 1921
Gagan Chandra Manna and Another Vs Nafar Chandra Ghose and Others
Calcutta High Court · 64 Ind. Cas. 124
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Mar 1921
Pochai Rai and Others Vs Emperor
Calcutta High Court · 62 Ind. Cas. 182
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts03 Mar 1921
Basanta Kumar Adak Vs Radha Rani Dasi and Another
Calcutta High Court · AIR 1922 Cal 329 : 70 Ind. Cas. 735
High Courts03 Mar 1921
Nogendra Nath Bera and Others Vs Emperor
Calcutta High Court · 61 Ind. Cas. 654
High Courts02 Mar 1921
Amarendra Krishna Dutt and Others Vs Monimunjary Debl
Calcutta High Court · AIR 1921 Cal 148 : 66 Ind. Cas. 586
High Courts02 Mar 1921
Srimati Charusila Dasi and Another Vs Srimati Mrinalini Dasi and Srimati Jadumani Dasi and Another
Calcutta High Court · 64 Ind. Cas. 531
High Courts02 Mar 1921
Midnapur Zemindary Co., Ltd. Vs Kumar Naresh Narain Roy and Others
Calcutta High Court · AIR 1922 Cal 345 : 65 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Section 18, 21Limitation Act, 1908 — Article 45
High Courts02 Mar 1921
Ramesh Chandra Sirkar Vs Mohim Chandra Guha der Barua
Calcutta High Court · AIR 1921 Cal 604 : 68 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), 104
High Courts01 Mar 1921
Venku Chettiar and Others Vs Doraisami Chettiar and Others
Calcutta High Court · 62 Ind. Cas. 761
Civil Procedure Code, 1908 (CPC) — Section 92