High Courts21 Mar 1921
Dwarika Nath Paul and Another Vs Bipin Rishi and Others
Calcutta High Court · AIR 1922 Cal 200 : 64 Ind. Cas. 32
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 16 of 20
High Courts21 Mar 1921
Basiruddin Sarkar Vs Jogendra Mohan Das and Others
Calcutta High Court · 64 Ind. Cas. 182
High Courts19 Mar 1921
Chandra Nath Sarma Motayed Vs Sheikh Inamdi
Calcutta High Court · 64 Ind. Cas. 118
Bengal Tenancy Act, 1885 — Section 67
High Courts19 Mar 1921
Krishna Kumar Ghosh Vs Pasupati Banerjee
Calcutta High Court · (1921) 03 CAL CK 0030
High Courts19 Mar 1921
Krishna Kumar Ghose Vs Makhanlal Banerjee and Others
Calcutta High Court · 63 Ind. Cas. 11
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts18 Mar 1921
Madan Mohan Banikya Vs Harulal Kundu and Another
Calcutta High Court · AIR 1921 Cal 643 : 64 Ind. Cas. 72
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts18 Mar 1921
Sreemutty Taramoni Chaudhurani and Others Vs Charu Chandra Chadnhuri and Others
Calcutta High Court · 64 Ind. Cas. 334
Bengal Tenancy Act, 1885 — Section 105
High Courts17 Mar 1921
Re Albert Felix Seldana, Insolvent. Ex parte Rai Sukhlal Karnani Bahadur Vs This Official Assignee of Calcutta
Calcutta High Court · 66 Ind. Cas. 715
Presidency Towns Insolvency Act, 1909 — Section 36(1)
High Courts16 Mar 1921
Ambica Charan Sen Vs Girish Chandra Sen and Others
Calcutta High Court · 68 Ind. Cas. 719
High Courts16 Mar 1921
Sailendra Nath Mitra Vs Ram Charan Pal and Others
Calcutta High Court · 66 Ind. Cas. 268
Court Fees Act, 1870 — Section 5, 7(x)(c)Suits Valuation Act, 1887 — Section 8
High Courts16 Mar 1921
Pramatha Nath Bose and Others Vs Bhuban Mohan Bose and Another
Calcutta High Court · AIR 1922 Cal 321 : 64 Ind. Cas. 980
High Courts16 Mar 1921
Bholanath De and Another Vs Golabdi Sardar and Others
Calcutta High Court · AIR 1921 Cal 616 : 64 Ind. Cas. 553
High Courts15 Mar 1921
Arman Peada Vs Manik Sarkar and Others
Calcutta High Court · AIR 1921 Cal 522 : 62 Ind. Cas. 690
High Courts15 Mar 1921
Maharaja Birendra Kishore Manikya Bahadur Vs Krishna Chandra Deb
Calcutta High Court · 65 Ind. Cas. 83
High Courts14 Mar 1921
Jogobondhu Pal Vs Rajendra Nath Chatterjee and Others
Calcutta High Court · AIR 1921 Cal 351 : 66 Ind. Cas. 121
High Courts14 Mar 1921
Gangadhar Goala Vs R.W.L. Reed
Calcutta High Court · AIR 1921 Cal 269 : 64 Ind. Cas. 665
Criminal Procedure Code, 1898 (CrPC) — Section 289, 342Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 80
High Courts11 Mar 1921
Karim Chakladar Vs Srimati Saporannessa Bibi and Others
Calcutta High Court · AIR 1921 Cal 523 : 64 Ind. Cas. 330
High Courts11 Mar 1921Dismissed
Korim and Others Vs Aswini Kumar Sikdar and Others
Calcutta High Court · (1921) 03 CAL CK 0007
High Courts10 Mar 1921
Abdul Latif Yusuff Vs Abu Mohammed Kassim
Calcutta High Court · 71 Ind. Cas. 241
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)
High Courts10 Mar 1921
Lakshan Bor and Others Vs Naranarain Hazrah and Others
Calcutta High Court · AIR 1921 Cal 260 : 66 Ind. Cas. 71
Bengal Tenancy Act, 1885 — Section 69(3)Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 188