High Courts25 Apr 1921
Parbati Charan Saha and Others Vs Secretary of State for India in Council and Others
Calcutta High Court · 69 Ind. Cas. 188
COURT ARCHIVE
Calcutta High Court judgments, 1921
396 judgments · page 14 of 20
High Courts25 Apr 1921
Legal Remembrancer, Bengal Vs Lalit Mohan Singh Roy
Calcutta High Court · (1921) 04 CAL CK 0001
High Courts22 Apr 1921
Pranram Mookerjee Vs Maharajkumar Jagadish Nath Ray
Calcutta High Court · AIR 1922 Cal 355 : 68 Ind. Cas. 562
Limitation Act, 1908 — Article 115, 116, 132, 89
High Courts22 Apr 1921
Satish Chandra Mukherjee and Another Vs Joyram Roy and Others
Calcutta High Court · 65 Ind. Cas. 525
High Courts22 Apr 1921
Bamandas Bidyasagar Bhattacharya Vs Sadhu Majhi and Others
Calcutta High Court · 64 Ind. Cas. 445
Bengal Tenancy Act, 1885 — Section 50
High Courts21 Apr 1921
Debendra Nath Upadhaya Vs Bhagirathi Mahto
Calcutta High Court · AIR 1921 Cal 552 : 76 Ind. Cas. 391
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 204, 477
High Courts21 Apr 1921
Asutosh Chandra Mitra and Others Vs Haripada Ganguli and Another
Calcutta High Court · AIR 1922 Cal 187 : 62 Ind. Cas. 793
Bengal Tenancy Act, 1885 — Section 178(a)
High Courts20 Apr 1921Dismissed
Monmatha Nath Mitra Vs Chuni Lal Ghose and another
Calcutta High Court · (1921) 04 CAL CK 0041
High Courts20 Apr 1921
Baikuntha Nath Ghatak Vs Sheikh Fazil and Others
Calcutta High Court · 64 Ind. Cas. 192
High Courts19 Apr 1921
Ahindra Nath Chatterjee Vs L.T. Col. E.K. Twiss
Calcutta High Court · AIR 1922 Cal 394 : 70 Ind. Cas. 75
Calcutta Rent Act, 1920 — Section 11(5)Transfer of Property Act, 1882 — Section 114
High Courts19 Apr 1921
Alom Sheikh Gazi and Others Vs Harinath Mitra and Others
Calcutta High Court · 62 Ind. Cas. 763
High Courts18 Apr 1921
Shiva Kumari Devi Vs Becharam Lahiri
Calcutta High Court · AIR 1921 Cal 525 : 66 Ind. Cas. 604
High Courts18 Apr 1921
Hamida Rahaman and Another Vs Jamila Khatun and Another
Calcutta High Court · AIR 1921 Cal 298 : 65 Ind. Cas. 837
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)
High Courts18 Apr 1921
Uma Chand Sett and Another Vs Kanai Lal Sett and Another and Srimati Nittya Moye Dassi
Calcutta High Court · AIR 1921 Cal 81(1) : 66 Ind. Cas. 621
High Courts15 Apr 1921
Sarat Chandra Sarkar Vs Maihar Stone and Lime Co., Ltd.
Calcutta High Court · AIR 1922 Cal 335 : 67 Ind. Cas. 917
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9(3)Letters Patent Act, 1865 — Clause 15
High Courts15 Apr 1921
Serajuddin Haldar Vs Isab Haldar
Calcutta High Court · AIR 1922 Cal 258 : 70 Ind. Cas. 203
Evidence Act, 1872 — Section 92
High Courts14 Apr 1921
Sarojini Das Vs Haridas Ghosh-Defendant
Calcutta High Court · AIR 1922 Cal 12 : 66 Ind. Cas. 774
Evidence Act, 1872 — Section 47
High Courts14 Apr 1921
Joynarain Sen Ukil Vs Suchitra Debya
Calcutta High Court · 65 Ind. Cas. 8
Specific Relief Act, 1877 — Section 42
High Courts14 Apr 1921
Prasannamayi Debi Vs Baikutha Nath Chattoraj and Another
Calcutta High Court · AIR 1922 Cal 260 : 66 Ind. Cas. 782