High Courts03 May 1935
Raja Jagadish Chandra Deo Dhabal Deb Vs Srinath Chandra Pani and Others
Calcutta High Court · 166 Ind. Cas. 878
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 14 of 23
High Courts03 May 1935Allowed
In the goods of Raj Krishna Mukherji, deceased
Calcutta High Court · (1935) 05 CAL CK 0001
High Courts02 May 1935
In Re: Tushar Kanti Ghosh, Editor and Tarit Kanti Biswas, Printer and Publisher of the Amrita Bazar Patrika
Calcutta High Court · (1935) 05 CAL CK 0012
High Courts30 Apr 1935Dismissed
Abdul Sattar Choudhury and Others Vs Abdul Rusan and Others
Calcutta High Court · (1935) 04 CAL CK 0003
High Courts19 Apr 1935
Mahim Chandra Guha Deb Barman Vs Secy. of State
Calcutta High Court · AIR 1936 Cal 300 : 166 Ind. Cas. 734
Bengal Tenancy Act, 1885 — Section 104H, 104J, 111A
High Courts18 Apr 1935
Golam Rabbani alias Lal Mia and Another Vs Dewan Abul Khair Ahmad Ali alias Mahmud Mia and Others
Calcutta High Court · 163 Ind. Cas. 67
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts18 Apr 1935
Nara Narayan Mandal Vs Aghore Chandra Ganguli and Another
Calcutta High Court · 163 Ind. Cas. 735
Bengal Municipal Act, 1932 — Section 36, 37, 39, 43Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts18 Apr 1935
Faizunnessa Bibi Vs Gholam Rabbani and Others
Calcutta High Court · (1935) 04 CAL CK 0001
High Courts17 Apr 1935Allowed
Ram Lal Sen Vs Sm. Suradhani Sundari Pal Chowdhurani and another
Calcutta High Court · (1935) 04 CAL CK 0007
High Courts17 Apr 1935
Rai Bahadur Sermal Dalmia and Others Vs Manindra Lal Dutt
Calcutta High Court · (1935) 04 CAL CK 0002
High Courts16 Apr 1935
Maniruddin Bepari Vs The Chairman of the Municipal Commissioners, Dacca Municipality
Calcutta High Court · 164 Ind. Cas. 160
Bengal Municipal Act, 1932 — Section 234, 30, 34
High Courts11 Apr 1935
Indra Chand Kejriwal Vs Basropan Shaw and Others
Calcutta High Court · 164 Ind. Cas. 791
High Courts11 Apr 1935
Pyari Mohan Pal Vs Brahmananda Barna Sarma and Others
Calcutta High Court · 163 Ind. Cas. 700
Civil Procedure Code, 1908 (CPC) — Section 105(1)
High Courts11 Apr 1935
Kedar Nath Moyra Vs Gollam Hossain Mollah and Others
Calcutta High Court · 165 Ind. Cas. 53
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, 152Limitation Act, 1963 — Section 5
High Courts11 Apr 1935
Pankajini Debi Vs Satish Behara Buna and Others
Calcutta High Court · 165 Ind. Cas. 208
Bengal Tenancy Act, 1885 — Section 182, 85Transfer of Property Act, 1882 — Section 106
High Courts11 Apr 1935
Rur Singh Vs Emperor
Calcutta High Court · 164 Ind. Cas. 265
Penal Code, 1860 (IPC) — Section 223
High Courts11 Apr 1935
Kumud Nath Das Saha and Others Vs Kunjabala Dassya and Another
Calcutta High Court · 164 Ind. Cas. 132
Bengal Tenancy Act, 1885 — Section 7
High Courts11 Apr 1935
Upendra Nath Chatterjee Vs Emperor
Calcutta High Court · (1935) 04 CAL CK 0005
High Courts09 Apr 1935
Mohini Mohan Mitra and Another Vs Radha Sundari Dasi and Others
Calcutta High Court · AIR 1935 Cal 481
Bengal Tenancy Act, 1885 — Section 188, 26C, 26D, 26F
High Courts08 Apr 1935
Dol Govinda Das Vs Makbul Sekh''s infant heir and Others
Calcutta High Court · AIR 1936 Cal 164 : 162 Ind. Cas. 91
Bengal Tenancy Act, 1885 — Section 30(b)