High Courts08 Apr 1935
Mahommed Mayenuddin Mea and Others Vs Prodyot Kumar Tagore and Others
Calcutta High Court · AIR 1936 Cal 189
Bengal Tenancy Act, 1885 — Section 5(4)(b)
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 15 of 23
High Courts08 Apr 1935
In Re: Tushar Kanti Ghosh. Editor, Amrit Bazar Patrika, and Another
Calcutta High Court · AIR 1935 Cal 419
Criminal Procedure Code, 1898 (CrPC) — Section 194
High Courts05 Apr 1935
Dagu Nath Saha Roy Vs Biswambhar Saha Roy
Calcutta High Court · 163 Ind. Cas. 622
Civil Procedure Code, 1908 (CPC) — Section 150
High Courts05 Apr 1935
Bibhuti Bhusan Ghose Vs Baikuntha Nath Mondal and Others
Calcutta High Court · 164 Ind. Cas. 477
Transfer of Property Act, 1882 — Section 100
High Courts05 Apr 1935
Abdul Alim Vs Abdul Sattar
Calcutta High Court · AIR 1936 Cal 130
Transfer of Property Act, 1882 — Section 54
High Courts04 Apr 1935
Sailabala Dasi Vs Emperor
Calcutta High Court · AIR 1935 Cal 489 : 158 Ind. Cas. 7
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 318
High Courts04 Apr 1935Dismissed
Bankim Chandra Deb Sabkar and Others Vs Madan Mohan Deb Sarkar and Others
Calcutta High Court · (1935) 04 CAL CK 0023
High Courts04 Apr 1935
Lokendra Lal Pal Choudhury Vs Emperor
Calcutta High Court · 164 Ind. Cas. 434
Criminal Procedure Code, 1898 (CrPC) — Section 114, 144, 195, 487Penal Code, 1860 (IPC) — Section 188
High Courts04 Apr 1935
Satis Chandra Mukhuty Vs Lokendra Lal Pal Choudhury
Calcutta High Court · (1935) 04 CAL CK 0004
High Courts03 Apr 1935
Osman and Another Vs Emperor
Calcutta High Court · AIR 1936 Cal 124
Bengal Tenancy Act, 1885 — Section 26F(6)(iii)
High Courts03 Apr 1935
Prasanna Deb Raikat. Vs Darjeeling Himalayan By. Co. Ltd. and Another
Calcutta High Court · AIR 1936 Cal 37 : 160 Ind. Cas. 904
High Courts03 Apr 1935
Bhupati Bhusan Mukerji Vs Amio Bhusan Mukerji and Others
Calcutta High Court · AIR 1935 Cal 491 : 157 Ind. Cas. 670
Criminal Procedure Code, 1898 (CrPC) — Section 247, 438Penal Code, 1860 (IPC) — Section 426
High Courts03 Apr 1935
Hiranmoy Bhowmik. Vs Emperor
Calcutta High Court · AIR 1936 Cal 16 : 160 Ind. Cas. 743
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts02 Apr 1935
AHMADPUR KATWA RAILWAY CO., LTD., IN RE.
Calcutta High Court · (1935) 3 ITR 277
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 10(2)(iii)
High Courts29 Mar 1935
M.A. Adams and Another Vs Emperor
Calcutta High Court · AIR 1935 Cal 466
Calcutta Police Act, 1866 — Section 44, 46Calcutta Police Act, 1886 — Section 45
High Courts29 Mar 1935
The Secretary of State for India in Council Vs The Bengal Nagpur Railway Co., Ltd.
Calcutta High Court · 164 Ind. Cas. 264a
High Courts29 Mar 1935
Sarojini Roy Vs Romesh Chandra Biswas and Others
Calcutta High Court · AIR 1936 Cal 536 : 165 Ind. Cas. 190
High Courts29 Mar 1935
Basanta Kumar Pal Vs Late Durgadas Akrur Chandra Banik
Calcutta High Court · 163 Ind. Cas. 703
Partnership Act, 1932 — Section 69, 74(a)
High Courts29 Mar 1935
Ajit Kumar Mitra and Others Vs Sreemuty Tarubala Dasi and Others
Calcutta High Court · 162 Ind. Cas. 965
High Courts29 Mar 1935
Kumar Birendra Nath Roy Bahadur Vs The Secretary of State for India in Council
Calcutta High Court · 164 Ind. Cas. 637