High Courts28 Mar 1935
Nanda Lal Mullick Vs Kumar Arun Chandra Sinha and Others
Calcutta High Court · (1935) 03 CAL CK 0047
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 16 of 23
High Courts28 Mar 1935
Radha Nath Roy and Others Vs Satyendra Nath Roy Chowdhury and Others
Calcutta High Court · (1935) 03 CAL CK 0033
High Courts28 Mar 1935
Rajani Sutradhar and Others Vs Baikuntha Chandra Saha and Another
Calcutta High Court · 164 Ind. Cas. 446
Evidence Act, 1872 — Section 114(f), 16(6)
High Courts27 Mar 1935
Abdul Majid and Others Vs Emperor
Calcutta High Court · AIR 1935 Cal 473 : 157 Ind. Cas. 840
Criminal Procedure Code, 1898 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 120, 328, 401
High Courts27 Mar 1935
Mohendra Nath Banerjee Vs Rani Srimati Harshamukhi Dassi, Executrix to the Estate of Late Raja Manindra Chandra Sinha and Others
Calcutta High Court · 164 Ind. Cas. 490
Bengal Tenancy Act, 1885 — Section 163(2)(a), 167
High Courts26 Mar 1935
Apinash Chandra Sarkar and Others Vs Emperor
Calcutta High Court · 161 Ind. Cas. 280
High Courts25 Mar 1935Dismissed
In Re: Sathgram Coal, Co., Ltd., (in liquidation)
Calcutta High Court · (1935) 03 CAL CK 0046
High Courts25 Mar 1935
Purna Chandra De Vs Muhammad Tuka Mia and Others
Calcutta High Court · 163 Ind. Cas. 725
Evidence Act, 1872 — Section 93
High Courts25 Mar 1935
Umacharan Biswas Vs Debendranath Poddar and Others
Calcutta High Court · 164 Ind. Cas. 1001
Bengal Tenancy Act, 1885 — Section 120, 120(2)
High Courts22 Mar 1935
The Hon''ble Raja Bejoy Singh Dudhuria and on his Death his Heirs and Legal representatives Kumar Chandra Singh Dudhuria and Others Vs Sarat Chandra Goswami (Gossain in Vakalatnamah) and Others
Calcutta High Court · 163 Ind. Cas. 829
Transfer of Property Act, 1882 — Section 111(d), 2(c)
High Courts21 Mar 1935
Nilmoney Maity Vs Kumar Narain Jana and Others
Calcutta High Court · 164 Ind. Cas. 802
Civil Procedure Code, 1908 (CPC) — Section 151, 47Co-operative Societies Act, 1912 — Section 43
High Courts21 Mar 1935
Jotish Chandra Ghose Vs Bireswar Haldar of Bhatpara and Another
Calcutta High Court · 164 Ind. Cas. 210
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 89, Order 21 Rule 92
High Courts19 Mar 1935
Secy. of State Vs Promatha Nath Ganguli
Calcutta High Court · AIR 1935 Cal 552 : 157 Ind. Cas. 1116
High Courts19 Mar 1935
Mahendra Narayan Roy Chaudhury and Others Vs Dakshina Banjan Roy Chaudhury and Others
Calcutta High Court · AIR 1936 Cal 34 : 160 Ind. Cas. 870
Letters Patent Act, 1865 — Section 15
High Courts19 Mar 1935
Maulvi Omar Ali Barlashkar Vs Jnan Ranjan Mitra
Calcutta High Court · 163 Ind. Cas. 576
High Courts18 Mar 1935
Narendra Nath Ghose and Others Vs Behari Barai (Behari Lal Barai in the Vokalutnamah) and Others
Calcutta High Court · 164 Ind. Cas. 873
Bengal Tenancy Act, 1885 — Section 188, 52
High Courts18 Mar 1935
Joseph Anthony Sweenney Vs Mercy Beatrice Catherine Sweenney and Another
Calcutta High Court · 163 Ind. Cas. 749
Divorce Act, 1869 — Section 17Evidence Act, 1872 — Section 112, 118
High Courts18 Mar 1935
Jaga Mohan Ghose and Others Vs Behari Barui and Others
Calcutta High Court · (1935) 03 CAL CK 0002
High Courts14 Mar 1935
Nibaran Chandra Bhattacharjee Vs Hem Nalini Debi and Another
Calcutta High Court · AIR 1936 Cal 167
Bengal Tenancy Act, 1885 — Section 26F