High Courts17 May 1935
Gobinda Ramanuj Das Mohanta and Another Vs Mohunt Ram Charan Ramanuj Das
Calcutta High Court · 164 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 92
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 13 of 23
High Courts16 May 1935Allowed
Haru Charan Manna and Others Vs Sourendra Nath Ghosh and Another
Calcutta High Court · (1935) 05 CAL CK 0031
High Courts16 May 1935
Ram Krishna Prodhan Vs Srimati Kousalya Manidasi and Others
Calcutta High Court · 158 Ind. Cas. 925
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts16 May 1935
Ram Krishna Prodhan Vs Sm. kousalya Mani Dasi and Others
Calcutta High Court · AIR 1935 Cal 689
Hindu Widows Remarriage Act, 1856 — Section 2
High Courts16 May 1935
Raj Nandini Debi and Others Vs Bhusan Chandra Sar
Calcutta High Court · AIR 1936 Cal 234
Bengal Tenancy Act, 1885 — Section 155, 25, 52(4)
High Courts14 May 1935
Hemendra Nath Roy Choudhury Vs Jnanendra Prasanna Bhaduri and Others
Calcutta High Court · AIR 1935 Cal 702 : 159 Ind. Cas. 1101
Limitation Act, 1963 — Article 140, 141
High Courts13 May 1935
Ram Krishna Bera and Others Vs Bejoy Kumar Addya and Others
Calcutta High Court · 164 Ind. Cas. 935
High Courts13 May 1935
Gunarberinissa Choudhurani and Others Vs Gopendra Prosad Sukul and Another
Calcutta High Court · AIR 1936 Cal 275 : 163 Ind. Cas. 72
Bengal Tenancy Act, 1885 — Section 174(3)(b)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 May 1935
Durgaram Chaudhury and Others Vs Amrita Chandra Goswami and Others
Calcutta High Court · 164 Ind. Cas. 452
High Courts13 May 1935
Musammat Rasul Bibi and Others Vs Moosa Soleman Saleji and Others
Calcutta High Court · 164 Ind. Cas. 258
High Courts10 May 1935
Rai Satyendra Nath Bhadra Bahadur and Another Vs Charu Sankar Roy Chowdhuri and Others
Calcutta High Court · AIR 1936 Cal 100
High Courts10 May 1935
Surendra Kumar Roy Choudhury and Others Vs Ahmed Nawab Choudhury and Others
Calcutta High Court · 163 Ind. Cas. 897
Bengal Tenancy Act, 1885 — Section 103A
High Courts10 May 1935
Ronald Duncan Cromartie and Others Vs Sree Sree Iswar Radha Damodar Jieu through Shebaits Guru Bhritya Chuckerburtty and Others
Calcutta High Court · 166 Ind. Cas. 859
High Courts09 May 1935
Barisal Loan Office Ltd. Vs Satish Chandra Das.
Calcutta High Court · AIR 1936 Cal 12 : 166 Ind. Cas. 408
Transfer of Property Act, 1882 — Section 55(1)(f)
High Courts09 May 1935
Fateh Kumar Singh and Another Vs Kishen Chand Kachar
Calcutta High Court · AIR 1935 Cal 816
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts09 May 1935
Mohomed Mohsen Ali and Others Vs Roy Kshitish Bhusan Roy Bahadur and Others
Calcutta High Court · AIR 1936 Cal 235
Bengal Tenancy Act, 1885 — Section 148A
High Courts09 May 1935Allowed
Rai Saheb Mahadeo Prasad Vs Emperor
Calcutta High Court · (1935) 05 CAL CK 0007
High Courts09 May 1935
Daud Sheik Vs Emperor
Calcutta High Court · 164 Ind. Cas. 721
Evidence Act, 1872 — Section 114(a)Penal Code, 1860 (IPC) — Section 411, 412
High Courts03 May 1935
Thoilokhya Nath Das and Others Vs Kenaram Das and Others
Calcutta High Court · 163 Ind. Cas. 663
Limitation Act, 1908 — Section 113
High Courts03 May 1935
Benoy Krishna Sadhukhan and Others Vs Panchanan Sadhukhan and Others
Calcutta High Court · AIR 1935 Cal 671 : 159 Ind. Cas. 133
Evidence Act, 1872 — Section 111