High Courts17 Jun 1935
Mohammad Soleman Molla and Others Vs Tasadduq Hossain and Others
Calcutta High Court · AIR 1935 Cal 623 : 158 Ind. Cas. 544
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 11 of 23
High Courts17 Jun 1935
Umesh Chandra Goldar Vs Shamsur Rahman
Calcutta High Court · AIR 1935 Cal 611 : 158 Ind. Cas. 433
Bengal Local Self-Government Act, 1885 — Section 13
High Courts17 Jun 1935
Banka Nath Vs Abdul Kadir and Others
Calcutta High Court · 165 Ind. Cas. 154
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts13 Jun 1935
Piramal Goenka and Others Vs Basanti Das Chatterjee and Others
Calcutta High Court · AIR 1935 Cal 614 : 158 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 48
High Courts13 Jun 1935
Bibhuti Bhusan Khan Vs Birendra Nath Roy
Calcutta High Court · AIR 1935 Cal 558 : 158 Ind. Cas. 704
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7Provincial Insolvency Act, 1920 — Section 4
High Courts13 Jun 1935
Luxman Chandra Mistry and Another Vs Charu Chandra Mittra and Another
Calcutta High Court · AIR 1935 Cal 783
High Courts13 Jun 1935
Sm. Annamoyi Dasi Vs Umesh Chandra Ghose and Others
Calcutta High Court · (1935) 06 CAL CK 0006
High Courts13 Jun 1935
Profulla Chandra Mullick Vs Nanda Lal Jhamor
Calcutta High Court · (1935) 06 CAL CK 0004
High Courts12 Jun 1935
Kumud Nath Das Saha and Others Vs Government Pleader
Calcutta High Court · AIR 1936 Cal 347 : 163 Ind. Cas. 222
Bengal Tenancy Act, 1885 — Section 7Civil Procedure Code, 1908 (CPC) — Section 151
High Courts12 Jun 1935
Mohammad Gorib Hossain Mia Vs Sm. Halimannessa Bibi and Others
Calcutta High Court · AIR 1936 Cal 231
Bengal Tenancy Act, 1885 — Section 188, 26F, 26F(1)
High Courts12 Jun 1935
Madras and Southern Mahratta Ry. Co. Ltd. Vs Ravi Shing Deepsing and Co.
Calcutta High Court · AIR 1935 Cal 811
High Courts12 Jun 1935
Ballav Dass Vs Mohan Lal Sadhu
Calcutta High Court · AIR 1936 Cal 237
Companies Act, 1956 — Section 134(4)
High Courts12 Jun 1935
Madras and Southern Maharatta Ry. Co. Ltd. Vs Ravi Shing Deepsing and Co.
Calcutta High Court · 159 Ind. Cas. 907
High Courts08 Jun 1935Dismissed
Jogendra Nath Kundu and Others Vs Jogneswar Mandal and Others
Calcutta High Court · (1935) 06 CAL CK 0021
High Courts07 Jun 1935
Baidya Nath Biswas Vs Emperor
Calcutta High Court · AIR 1935 Cal 741 : 159 Ind. Cas. 523
Companies Act, 1956 — Section 282
High Courts06 Jun 1935
Abed Hossain Mia and Others Vs Abdur Rahaman Saha Choudhury
Calcutta High Court · AIR 1935 Cal 631 : 158 Ind. Cas. 567
Limitation Act, 1963 — Section 7
High Courts06 Jun 1935
Raghupati Chatterjee Vs Panchanani Dassi and Others
Calcutta High Court · AIR 1935 Cal 609 : 158 Ind. Cas. 33
High Courts05 Jun 1935
Dhirendra Nath Poddar and Others Vs Hemangini Dasi and Others
Calcutta High Court · AIR 1935 Cal 610 : 158 Ind. Cas. 406
Stamp Act, 1899 — Section 2(5), 33, 33(2)
High Courts05 Jun 1935
Mohammed Ali Khan Vs Kanailal Haldar and Others
Calcutta High Court · AIR 1935 Cal 625 : 159 Ind. Cas. 767
Transfer of Property Act, 1882 — Section 51
High Courts05 Jun 1935
Amirul Islam Vs Sarada Kumar Sen and Others
Calcutta High Court · 165 Ind. Cas. 249
Bengal Tenancy Act, 1885 — Section 153, 73