High Courts18 Jul 1935
Basiruddin Sarkar Vs Elahi Bux Pramanik
Calcutta High Court · AIR 1935 Cal 645 : 158 Ind. Cas. 585
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Calcutta High Court judgments, 1935
453 judgments · page 9 of 23
High Courts18 Jul 1935
Ahad Bux Jamadar Vs Kinkar Chandra Pal
Calcutta High Court · AIR 1935 Cal 640 : 158 Ind. Cas. 590
High Courts17 Jul 1935
Kamal Krishna Sircar Vs Emperor
Calcutta High Court · AIR 1935 Cal 636 : 158 Ind. Cas. 204
Penal Code, 1860 (IPC) — Section 124A
High Courts17 Jul 1935
Kali Kumari Baisnabi Vs Mono Mohini Baisnabi
Calcutta High Court · AIR 1935 Cal 748
Contract Act, 1872 — Section 23
High Courts16 Jul 1935
Indu Bhusan Roy Choudhury Vs Secy. of State
Calcutta High Court · AIR 1935 Cal 707 : 159 Ind. Cas. 443
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Jul 1935
Bengal Provincial By. Co. Ltd. Vs Rajani Kanta De and Others
Calcutta High Court · AIR 1936 Cal 564 : 165 Ind. Cas. 371
High Courts15 Jul 1935
Sitaram Khemka Vs Arthur Charsley Thomas
Calcutta High Court · AIR 1936 Cal 132
High Courts15 Jul 1935
Kalooram Agarwalla Vs Jonistha Lal Chakrabarty and Another
Calcutta High Court · AIR 1936 Cal 349 : 163 Ind. Cas. 167
High Courts12 Jul 1935
Mahadeb Pal Vs Sibu Charan Pal and Others
Calcutta High Court · 163 Ind. Cas. 721
Bengal Tenancy Act, 1885 — Section 146A
High Courts11 Jul 1935
In the matter of Messrs B.N. Elias and Others
Calcutta High Court · (1935) 07 CAL CK 0027
High Courts10 Jul 1935
Jogendra Nath Gorai Vs Emperor
Calcutta High Court · AIR 1935 Cal 621 : 158 Ind. Cas. 385
Bengal Excise Act, 1909 — Section 46(a), 73(2)Criminal Procedure Code, 1898 (CrPC) — Section 162, 171Evidence Act, 1872 — Section 25
High Courts10 Jul 1935
S.R. Bagnall Vs Mrs. Dean and Others
Calcutta High Court · 164 Ind. Cas. 521
Criminal Procedure Code, 1898 (CrPC) — Section 203, 438
High Courts10 Jul 1935
Prokash Chandra Sil and Another Vs Abdul Jabbar and Others
Calcutta High Court · AIR 1935 Cal 711 : 159 Ind. Cas. 756
Specific Relief Act, 1877 — Section 9
High Courts10 Jul 1935
Bir Bikram Kishore Manikya Bahadur Vs Amanaddin and Others
Calcutta High Court · AIR 1935 Cal 638 : 159 Ind. Cas. 235
High Courts10 Jul 1935
Joga Bibi and Another Vs Mesel Shaikh
Calcutta High Court · 164 Ind. Cas. 957
Penal Code, 1860 (IPC) — Section 109, 491, 494
High Courts10 Jul 1935
Sripati Charan De and Others Vs Kailash Chandra Jana
Calcutta High Court · AIR 1936 Cal 331 : 166 Ind. Cas. 448
Bengal Tenancy Act, 1885 — Section 105, 109, 30(b), 65
High Courts09 Jul 1935
Joy Gopal Singha and Others Vs Probodh Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1935 Cal 646
Specific Relief Act, 1877 — Section 9
High Courts09 Jul 1935
In Re: Steel Construction, Co. Ltd.
Calcutta High Court · (1935) 07 CAL CK 0007
High Courts06 Jul 1935
Nasiruddin Ahmed Vs Haji Mahammad Yusuf
Calcutta High Court · 165 Ind. Cas. 489
Calcutta Municipal Act, 1923 — Section 24(3), 46, 47