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Calcutta High Court judgments, 1935

453 judgments · page 3 of 23

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High Courts02 Dec 1935

Sashi Bhusan Ghose and Others Vs Bhupendra Nath Pal and Others

Calcutta High Court · AIR 1936 Cal 112

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High Courts02 Dec 1935

Mautazaddin Driver Vs Nazar Md. Khan Kabuli

Calcutta High Court · (1935) 12 CAL CK 0009

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High Courts02 Dec 1935

Jaynuddin Sheik and Others Vs Ramesh Chandra Roy and Another

Calcutta High Court · (1935) 12 CAL CK 0003

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High Courts29 Nov 1935Allowed

Satyendra Nath Mondol Vs Nandalal Choudhury

Calcutta High Court · (1935) 11 CAL CK 0029

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High Courts29 Nov 1935

Nalini Kishore Choudhury Vs Atul Chandra Chakrabarty Choudhury and Others

Calcutta High Court · (1935) 11 CAL CK 0028

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High Courts29 Nov 1935

Makhan Lal Samadder Vs Khagendra Nath Chakravarty and Another

Calcutta High Court · AIR 1936 Cal 446 : 165 Ind. Cas. 650

Bengal Tenancy Act, 1885 — Section 167, 174, 29
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High Courts28 Nov 1935

Khaje Habibulla and Others Vs Bepin Chandra Rai and Others

Calcutta High Court · AIR 1936 Cal 454

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High Courts28 Nov 1935

Chanchala Bala Debi Vs Sashibhusan Das and Others

Calcutta High Court · AIR 1936 Cal 68 : 161 Ind. Cas. 919

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High Courts27 Nov 1935

Purna Chandra Chowdhury Vs Alep Biswas

Calcutta High Court · AIR 1936 Cal 64

Bengal Village Self-Government Act, 1919 — Section 101
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High Courts27 Nov 1935

Nirmal Chandra Das and Others Vs Mohitosh Das and Others

Calcutta High Court · AIR 1936 Cal 106

Bengal Tenancy Act, 1885 — Section 103
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High Courts26 Nov 1935

Jonab Ali Khan and Another Vs Satis Chandra Ray

Calcutta High Court · AIR 1936 Cal 698 : 166 Ind. Cas. 73

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High Courts26 Nov 1935Dismissed

Haridas Dutt Vs Kaluram Bhowsingka and Another

Calcutta High Court · (1935) 11 CAL CK 0009

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High Courts25 Nov 1935

The Supdt. and Remembrancer of Legal Affairs, Bengal Vs The Bengal Salt Co., Ltd. and 3 Ors.

Calcutta High Court · (1935) 11 CAL CK 0026

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High Courts25 Nov 1935

Banur-ud-din Biswas. Vs Gani Mia Sawdagar and Another

Calcutta High Court · AIR 1936 Cal 21 : 160 Ind. Cas. 891

Penal Code, 1860 (IPC) — Section 411
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High Courts25 Nov 1935

In Re: Jalpaiguri Banking and Trading Corporation Ltd.

Calcutta High Court · AIR 1936 Cal 662 : 165 Ind. Cas. 655

Companies Act, 1956 — Section 153
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High Courts25 Nov 1935

Emperor Vs Bengal Salt Co. Ltd. and Others

Calcutta High Court · AIR 1936 Cal 33 : 160 Ind. Cas. 829

Companies Act, 1956 — Section 92(5)
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High Courts22 Nov 1935Allowed

Jagadish Chandra Dhabal Deb and Others Vs Satta Kinkar Sahana

Calcutta High Court · (1935) 11 CAL CK 0035

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High Courts22 Nov 1935

Secy. of State Vs Jitendra Nath Roy

Calcutta High Court · AIR 1936 Cal 70

Cess Act, 1880 — Section 16
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High Courts22 Nov 1935

Lalchand Deepchand Vs Baijnath Jugal Kishore and Another

Calcutta High Court · AIR 1937 Cal 140

English Sale of Goods Act, 1893 — Section 11(1)(c)Sales of Goods Act, 1930 — Section 13(3)
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High Courts22 Nov 1935Dismissed

Babu Jitendra Nath Roy Vs The Secretary of State for India in Council

Calcutta High Court · (1935) 11 CAL CK 0007

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