High Courts08 Feb 1944
Bishnu Pada Chatterjee and Others Vs Emperor
Calcutta High Court · AIR 1945 Cal 441
Evidence Act, 1872 — Section 10
COURT ARCHIVE
Calcutta High Court judgments, 1944
196 judgments · page 9 of 10
High Courts08 Feb 1944
Ibra Akanda and Others Vs Emperor
Calcutta High Court · AIR 1944 Cal 339
Penal Code, 1860 (IPC) — Section 304(2), 34
High Courts08 Feb 1944
Anil Kumar Basu Vs Roy Biman Behari Mitra for Self and Executor to Estate of Roy Banku Behari Mitra and Others
Calcutta High Court · AIR 1944 Cal 240
Bengal Tenancy Act, 1885 — Section 168A, 168A(i)(a)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53
High Courts04 Feb 1944
Profulla Kumar Basu Vs Gopee Bullabh Sen and Another
Calcutta High Court · AIR 1946 Cal 159
Contract Act, 1872 — Section 125, 244
High Courts04 Feb 1944
Profulla Kumar Basu Vs Gopee Bullabh Sen and another
Calcutta High Court · (1944) 02 CAL CK 0012
High Courts02 Feb 1944
Jagannath Jugalkishore Vs Kaniram Bangsidhar
Calcutta High Court · (1944) 02 CAL CK 0027
High Courts02 Feb 1944
Asgar (Ali) Mandal and Others Vs Emperor
Calcutta High Court · AIR 1945 Cal 467
Penal Code, 1860 (IPC) — Section 147, 148, 149, 326
High Courts01 Feb 1944
G.M Shahni Vs Havero Trading Co., Ltd. and Others
Calcutta High Court · (1944) 02 CAL CK 0010
High Courts01 Feb 1944
Sm. Santastla Dasi Vs Narendra Nath Bandari and Others
Calcutta High Court · (1944) 02 CAL CK 0001
High Courts28 Jan 1944
Joy Chand Seraogi and Another Vs Dole Gobinda Das and Others
Calcutta High Court · AIR 1944 Cal 272
Contract Act, 1872 — Section 69
High Courts27 Jan 1944
Commissioner of Income Tax Vs Chowringhee Properties Ltd.
Calcutta High Court · AIR 1945 Cal 53
Companies Act, 1956 — Section 127(1)Income Tax Act, 1961 — Section 9(1)(vi)
High Courts27 Jan 1944
Golam Ehiya Vs Abdul Rob and Others
Calcutta High Court · (1944) 01 CAL CK 0004
High Courts27 Jan 1944
COMMISSIONER OF Income Tax, BENGAL. Vs CHOWRINGHEE PROPERTIES LTD.
Calcutta High Court · (1944) 12 ITR 434
Income Tax Act, 1961 — Section 9(1)(iv)
High Courts20 Jan 1944
Sm. Malati Bala Deb Gupta Vs Narendra Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1944 Cal 253
Bengal Tenancy Act, 1885 — Section 26F
High Courts17 Jan 1944
Upendra Nath Vs Kumar Bimalendu
Calcutta High Court · AIR 1944 Cal 302a
Limitation Act, 1963 — Article 61
High Courts17 Jan 1944
GURU PROSAD SHAW Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1944) 12 ITR 233
Income Tax Act, 1961 — Section 28
High Courts17 Jan 1944
Guru Prasad Shaw Vs Commissioner of Income Tax
Calcutta High Court · AIR 1945 Cal 65
Income Tax Act, 1961 — Section 28
High Courts16 Jan 1944
Tamizuddin Master and others Vs Asimuddin
Calcutta High Court · (1944) 01 CAL CK 0005
High Courts14 Jan 1944
Naba Kumar Singh Dudhoria Vs Commissioner of Income Tax
Calcutta High Court · AIR 1945 Cal 104
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Income Tax Act, 1961 — Section 22(2), 30(1)