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Calcutta High Court judgments, 1944

196 judgments · page 7 of 10

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High Courts20 Mar 1944

Jagannath Jugal Kishore Vs Chimanlal Chowdhuri and others

Calcutta High Court · (1944) 03 CAL CK 0006

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High Courts20 Mar 1944

Jagannath Jugalkishore Vs Chimanlal Chowdhury and Others

Calcutta High Court · (1944) 03 CAL CK 0002

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High Courts16 Mar 1944

Tirthabala Dasi Vs Srila Srijukta Uday Chand Mahtab and Another

Calcutta High Court · AIR 1948 Cal 222

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High Courts16 Mar 1944

Macmillan and Co., Ltd. Vs All India Publishing Co., Ltd.

Calcutta High Court · (1944) 03 CAL CK 0004

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High Courts15 Mar 1944

Bengal Agency and Stores Syndicate Vs T.N. Khanna

Calcutta High Court · (1944) 03 CAL CK 0031

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High Courts15 Mar 1944

Sm. Rajpalia Vs Champdani Jute Mills, Ltd.

Calcutta High Court · (1944) 03 CAL CK 0029

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High Courts15 Mar 1944Allowed

Sm. Rajpalia Vs Champdani Jute Mills Ltd.

Calcutta High Court · (1944) 03 CAL CK 0027

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High Courts15 Mar 1944

Bhupati Nath Deb Vs Province of Bengal

Calcutta High Court · (1944) 03 CAL CK 0020

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High Courts15 Mar 1944

Sm. Khatun Bibi Vs Lilabati Dassi

Calcutta High Court · (1944) 03 CAL CK 0007

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High Courts15 Mar 1944Dismissed

Sm. Khatun Bibi Vs Sm. Lilabati Dassi

Calcutta High Court · (1944) 03 CAL CK 0001

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High Courts14 Mar 1944

Durga Das Pan and Others Vs Santosh Kumar Pan represented by Sm. Uma Sundari Ghose and Others

Calcutta High Court · AIR 1944 Cal 428

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High Courts14 Mar 1944

Brojendra Kishore Vs Governor-General in Council

Calcutta High Court · AIR 1944 Cal 315

Land Acquisition Act, 1894 — Section 3(a)
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High Courts13 Mar 1944

Ananda Chandra Sen Vs Suresh Chandra De Sarkar and Others

Calcutta High Court · (1944) 03 CAL CK 0008

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High Courts09 Mar 1944

CORPORATION OF FOREIGN BONDHOLDERS Vs INLAND REVENUE COMMISSIONERS.

Calcutta High Court · (1945) 13 ITR 11

Income Tax Act, 1918 — Section 37(1)(b)
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High Courts07 Mar 1944Dismissed

Baijnath Chaubey and Co. Vs Varajlal Moolji and Others

Calcutta High Court · (1944) 03 CAL CK 0021

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High Courts03 Mar 1944

Gaziram Bania Vs Emperor

Calcutta High Court · AIR 1947 Cal 40

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High Courts01 Mar 1944

Abdus Salam Vs Haji Abdul Aziz

Calcutta High Court · AIR 1944 Cal 299

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High Courts28 Feb 1944

Sm. Nivanani Debi Bhattacherjee and Another Vs Chhakuram Doloi

Calcutta High Court · AIR 1944 Cal 416

Bengal Tenancy Act, 1885 — Section 168ACivil Procedure Code, 1908 (CPC) — Section 47
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High Courts28 Feb 1944

Superintendent and Remembrancer of Legal Affairs, on behalf of Provincial Government Vs Abinash Chandra Roy

Calcutta High Court · AIR 1947 Cal 119

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High Courts25 Feb 1944

Sm. Basanti Bala Dassi Vs Jogesh Chandra Biswas and Another

Calcutta High Court · AIR 1947 Cal 233

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