High Courts01 May 1944Dismissed
Arun Bhusan Roy Vs Sir Hari Sankar Paul and Another
Calcutta High Court · (1944) 05 CAL CK 0005
COURT ARCHIVE
Calcutta High Court judgments, 1944
196 judgments · page 6 of 10
High Courts26 Apr 1944
Khelat Chandra Roy and another Vs Peary Lal Mallick and others
Calcutta High Court · (1944) 04 CAL CK 0001
High Courts24 Apr 1944
Asmatennessa Bibi Vs Karimaddi Bepari and Others
Calcutta High Court · AIR 1944 Cal 376
Bengal Tenancy Act, 1885 — Section 26G
High Courts04 Apr 1944
Nemai Chand Sen and Another Vs Ram Kewal Sha and Others
Calcutta High Court · (1944) 04 CAL CK 0005
High Courts04 Apr 1944
Nemai Chand Sen and another Vs Ram Kewal Sha and others
Calcutta High Court · (1944) 04 CAL CK 0004
High Courts04 Apr 1944Allowed
The Province of Bengal Vs Uma Charan Law and Others
Calcutta High Court · (1944) 04 CAL CK 0002
High Courts30 Mar 1944
Kailash Chandra Mondal Vs Nanda Kumar Mandal and Others
Calcutta High Court · (1944) 03 CAL CK 0028
High Courts30 Mar 1944
Durga Charan Chatterjee Vs Sm. Benodini Debi
Calcutta High Court · AIR 1944 Cal 301a
Civil Procedure Code, 1908 (CPC) — Section 39, 47
High Courts28 Mar 1944
Birbhadra Chandra Vs Surendra Prasad Lahiri
Calcutta High Court · AIR 1944 Cal 303
Bengal Money Lenders Act, 1940 — Section 38
High Courts27 Mar 1944
Rajendra Nath Som Vs Dwija Pada Samanta and Others
Calcutta High Court · AIR 1944 Cal 411
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147, 325, 395
High Courts27 Mar 1944
Bhupendra Nath Roy Vs Corporation of Calcutta
Calcutta High Court · AIR 1945 Cal 103
Bengal General Clauses Act, 1899 — Section 25
High Courts27 Mar 1944
Hatemali Jamadar and Others Vs Emperor
Calcutta High Court · AIR 1944 Cal 407
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts23 Mar 1944Dismissed
Kalidas Chakravarty Vs Kalipada Mondal Sao and Another
Calcutta High Court · (1944) 03 CAL CK 0030
High Courts23 Mar 1944Allowed
Sk. Abdus samad Vs Baidyanath Nandi
Calcutta High Court · (1944) 03 CAL CK 0003
High Courts21 Mar 1944
Pacific Bank Ltd. Vs Thakur Singh Kalsi
Calcutta High Court · (1944) 03 CAL CK 0022
High Courts21 Mar 1944
Superintendent and Remembrancer of Legal Affairs Vs D.B. Futnani and Another
Calcutta High Court · AIR 1945 Cal 402
Criminal Procedure Code, 1898 (CrPC) — Section 236, 342
High Courts21 Mar 1944
Maharani Nilimaprova Vs Kadambini Dasi
Calcutta High Court · AIR 1944 Cal 309
Bengal Money Lenders Act, 1940 — Section 36
High Courts20 Mar 1944
Abdul Samad and Another Vs Aslam Munshi and Others
Calcutta High Court · AIR 1944 Cal 381
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts20 Mar 1944
Kailash Chandra Vs Nanda Kumar
Calcutta High Court · AIR 1944 Cal 385
Succession Act, 1925 — Section 263