High Courts27 Jun 1944
A.N.M. Ashraf and others Vs Surendra Nath Sen
Calcutta High Court · (1944) 06 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments, 1944
196 judgments · page 4 of 10
High Courts27 Jun 1944
A.N.M. Ashraf and Others Vs Surendra Nath Sen
Calcutta High Court · (1949) CriLJ 487
Penal Code, 1860 (IPC) — Section 426, 427
High Courts26 Jun 1944
Dinanand Singh Jha and others Vs Mahammad Saifuddin and others
Calcutta High Court · (1944) 06 CAL CK 0015
High Courts26 Jun 1944
Samirendra Nath Sinha and others Vs Benwarilal De and another
Calcutta High Court · (1944) 06 CAL CK 0010
High Courts26 Jun 1944Dismissed
Dinanand Singh Jha and Others Vs Sm. Nazimannessa and Others
Calcutta High Court · (1944) 06 CAL CK 0008
High Courts23 Jun 1944
Sm. Gouri Bala Dasi Vs Jnanendra Nath Bysak
Calcutta High Court · (1944) 06 CAL CK 0019
High Courts21 Jun 1944
Ram Dulal Acharjee and others Vs Benode Behari Acharjya and others
Calcutta High Court · (1944) 06 CAL CK 0023
High Courts19 Jun 1944
Ichab Sheikh Vs Khirode Kumar Ghose
Calcutta High Court · AIR 1949 Cal 254 : (1949) CriLJ 491
Criminal Procedure Code, 1898 (CrPC) — Section 344
High Courts16 Jun 1944
Insane Nil Govinda Misra, represented by guardian wife Khanta Mayi Deby and After his death his Sole Heiress and Legal Representative Kanta Mayi Deby and Others Vs Sm. Rukmini Deby Misra and Others
Calcutta High Court · AIR 1944 Cal 421
Hindu Womens Right to Property Act, 1937 — Section 8(2)
High Courts14 Jun 1944Allowed
Gobinda Chandra Banik Vs Swarnamayi Rudra Pal and Others
Calcutta High Court · (1944) 06 CAL CK 0012
High Courts13 Jun 1944
Gobinda Chandra Banik Vs Swarnamayi Rudrapal and Others
Calcutta High Court · AIR 1944 Cal 378
High Courts12 Jun 1944Dismissed
Jagauram Sahu and Others Vs Chandulal Agarwala and Others
Calcutta High Court · (1944) 06 CAL CK 0002
High Courts09 Jun 1944
Jagadish Chandra Chakravarti and others Vs Brojendra Mohan Maitra and others
Calcutta High Court · (1944) 06 CAL CK 0021
High Courts08 Jun 1944Dismissed
Bimalendu Roy Vs Shebaits of Deity Gopal Deb and others
Calcutta High Court · (1944) 06 CAL CK 0014
High Courts08 Jun 1944
Nani Bala Saha Vs Ram Gopal Saha and Another represented by pleader guardian Babu Kumar Gurukrama Mozumdar and Another
Calcutta High Court · AIR 1945 Cal 19
Arbitration Act, 1940 — Section 40Criminal Procedure Code, 1898 (CrPC) — Section 107Registration Act, 1908 — Section 49, 49(c)
High Courts07 Jun 1944
Mangal Chand Maloo Vs Purna Chandra Basu and others
Calcutta High Court · (1944) 06 CAL CK 0003
High Courts05 Jun 1944
Satyendra Nath Mukherjee Vs Manick Lal Chunder and others
Calcutta High Court · (1944) 06 CAL CK 0022
High Courts05 Jun 1944
Radharaman Pal and Others Vs Sasadhar Pramnik
Calcutta High Court · (1944) 06 CAL CK 0013
High Courts31 May 1944
Sm. Fatemanesha Begum and Others Vs S.K. Mahidin and Others
Calcutta High Court · (1944) 05 CAL CK 0009
High Courts30 May 1944
Provash Chandra Dutta Vs Santhal Pargana Electric Supply Corporation Ltd. and Others
Calcutta High Court · (1944) 05 CAL CK 0002